High Courts24 Oct 2014
Ninan George Vs State of Kerala
High Court Of Kerala · (2015) 1 ILR 289 : (2014) 4 KHC 889 : (2015) 1 KLJ 445 : (2015) 1 KLT 65
COURT ARCHIVE
High Court Of Kerala judgments
54,395 judgments · page 973 of 2,720
High Courts24 Oct 2014
C.M. Johnson Vs O.T. Ramachandran
High Court Of Kerala · (2014) 10 KL CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 118(a), 138, 139
High Courts24 Oct 2014
K.K. Pathrose Vs N.P. Poulose
High Court Of Kerala · (2014) 10 KL CK 0174
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) — Section 118(a), 138, 138(b), 139
High Courts24 Oct 2014
Rashida Vs The Sub Inspector of Police
High Court Of Kerala · (2014) 10 KL CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 156(1), 156(3), 173(8), 190, 294(b)Penal Code, 1860 (IPC) — Section 294(b), 323, 341, 354, 354A
High Courts24 Oct 2014
Vadavannur Rural Co-Operative Housing Society Limited Vs The Kerala Co-Operative Tribunal
High Court Of Kerala · (2014) 10 KL CK 0172
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts24 Oct 2014
Brother Thomas K.K. Vs The Tahsildar
High Court Of Kerala · (2014) 10 KL CK 0135
High Courts24 Oct 2014
K.J. Abraham Vs All India Technical Education Council
High Court Of Kerala · (2014) 10 KL CK 0134
High Courts24 Oct 2014
T.S. Joseph Vs Aiju George Mathew
High Court Of Kerala · (2014) 10 KL CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts24 Oct 2014
Saifudheen Vs Circle Inspector of Police
High Court Of Kerala · (2014) 4 KHC 644 : (2015) 1 KLJ 121 : (2014) 4 KLT 958 : (2016) 1 RCR(Criminal) 460
Criminal Procedure Code, 1973 (CrPC) — Section 451, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 27A, 29, 53, 68A, 68A(2)Passports Act, 1967 — Section 12(1)(b)
High Courts24 Oct 2014
Bineesh Gopal C.G. Vs State of Kerala
High Court Of Kerala · (2014) 10 KL CK 0101
Cochin University of Science and Technology Act, 1986 — Section 31, 50
High Courts24 Oct 2014
Arikkulangara Kunhikkeloth Righesh Babu Vs Pullanhodan Kunnoth Gopalan Nambiar
High Court Of Kerala · (2014) 4 KHC 294 : (2014) 4 KLJ 411 : (2014) 4 KLT 654
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1(1), Order 14 Rule 2Kerala Court Fees and Suits Valuation Act, 1959 — Section 13
High Courts24 Oct 2014
Mannatil Kumar Vs The Central Information Commissioner
High Court Of Kerala · (2014) 10 KL CK 0086
Right to Information Act, 2005 — Section 2(f), 20
High Courts24 Oct 2014
Bindu K. Unnithan Vs State of Kerala
High Court Of Kerala · (2014) 4 ILR 790 : (2015) 1 KLT 455
High Courts23 Oct 2014
P. Anoop Vs Tikkoti Service Co-Operative Bank Ltd.
High Court Of Kerala · (2014) 10 KL CK 0352
Kerala Co-operative Societies Act, 1969 — Section 66, 69
High Courts23 Oct 2014
Satheesh Kumar T.T. Vs Kerala Public Service Commission
High Court Of Kerala · (2014) 10 KL CK 0350
High Courts23 Oct 2014
M.K. Ansari Vs Kerala Chamber of Commerce and Industry
High Court Of Kerala · (2014) 10 KL CK 0349
Companies Act, 1956 — Section 25, 397, 398Companies Act, 2013 — Section 149, 430
High Courts23 Oct 2014
K.S. Kadar Pillai Vs Goven Travels
High Court Of Kerala · (2014) 4 ILR 826 : (2014) 4 KHC 535 : (2014) 4 KLJ 555 : (2014) 4 KLT 593
High Courts23 Oct 2014
Urmese J. Valooran Vs Padma
High Court Of Kerala · (2014) 4 ILR 767 : (2014) 4 KLT 765
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3), 2(1)Transfer of Property Act, 1882 — Section 105
High Courts23 Oct 2014
Radhakrishnan Nair Vs K.P. Suresh
High Court Of Kerala · (2014) 10 KL CK 0263
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Oct 2014
Padmavathy Vs Kerala State
High Court Of Kerala · (2014) 10 KL CK 0252
Kerala Revenue Recovery Act, 1968 — Section 50, 50(1), 52