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High Court Of Kerala judgments

54,395 judgments · page 970 of 2,720

High Courts29 Oct 2014

The Registrar Vs K.G. Viswanathan

High Court Of Kerala · (2014) 4 ILR 736 : (2014) 4 KHC 451 : (2014) 4 KLJ 640 : (2014) 4 KLT 798

Civil Procedure Code, 1908 (CPC) — Section 141, 20(c), 80Constitution of India, 1950 — Article 136, 14, 142, 16, 226Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts29 Oct 2014

Santhakumari Vs Raghavan Unni

High Court Of Kerala · (2014) 4 ILR 950 : (2014) 4 KLJ 702 : (2014) 4 KLT 559

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 3, Order 8 Rule 1AEvidence Act, 1872 — Section 68, 69Succession Act, 1925 — Section 63
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High Courts29 Oct 2014

Pankajakshan Vs Sumesh

High Court Of Kerala · (2014) 10 KL CK 0121

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357(1), 357(1)(b)Negotiable Instruments Act, 1881 (NI) — Section 138, 139
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