High Courts18 Aug 1950
State Vs D. Packiaraj and Another
High Court Of Kerala · (1951) CriLJ 623
Penal Code, 1860 (IPC) — Section 499
COURT ARCHIVE
High Court Of Kerala judgments
55,534 judgments · page 2,775 of 2,777
High Courts18 Aug 1950
Ulahannan Souriar Vs Ouseph Anna
High Court Of Kerala · AIR 1950 Ker 140 : (1951) CriLJ 836
High Courts10 Aug 1950Allowed
Krishnan Kesavan Vs Nangeli Amma Jauaki Ammaand Others
High Court Of Kerala · AIR 1950 Ker 38
High Courts09 Aug 1950
Ahemad Hydros Vs Alwaye Municipality
High Court Of Kerala · AIR 1950 Ker 82 : (1951) CriLJ 271
District Municipalities Act — Section 365
High Courts08 Aug 1950
Govindan Kutty Vs State
High Court Of Kerala · AIR 1950 Ker 159 : (1951) CriLJ 871
Penal Code, 1860 (IPC) — Section 326
High Courts07 Aug 1950
Mathai Manjuran Vs State
High Court Of Kerala · (1953) CriLJ 49
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1898 (CrPC) — Section 107, 108, 403
High Courts07 Aug 1950
Chidambaram Pillai Sivarama Pillai and Another Vs Chidambaram Pillai Aundy Pillai and Others
High Court Of Kerala · (1950) 08 KL CK 0014
Evidence Act, 1872 — Section 114
High Courts07 Aug 1950Dismissed
Kuttalingom Ganapathy Vs Lekshmana Beddiar
High Court Of Kerala · AIR 1950 Ker 22
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 105(1), 11
High Courts05 Aug 1950Dismissed
Kuttimalu Amma and Others Vs Lakshmi and Others
High Court Of Kerala · (1960) KLJ 1476
High Courts03 Aug 1950
Mathew Veronicka Vs State
High Court Of Kerala · (1950) 08 KL CK 0004
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts02 Aug 1950Dismissed
Potnen Uthuppan Vs Nilkanta Iyer Venkitachalam Iyer and Others
High Court Of Kerala · AIR 1950 Ker 154
Debt Relief Act — Section 15, 2, 5, 8, 9Transfer of Property Act, 1882 — Section 58
High Courts01 Aug 1950Dismissed
Janaki Amma and Another Vs Padmavathi Amma and Another
High Court Of Kerala · AIR 1950 Ker 13
High Courts27 Jul 1950
Narayanan Vs Kumaran and Others
High Court Of Kerala · AIR 1950 Ker 11
Cochin Thiyya Act, 1107 — Section 35
High Courts25 Jul 1950
Azheekkal Sree Varaha Devaswom and Another Vs Ummer Sait Abdulla Sait and Others
High Court Of Kerala · AIR 1950 Ker 17
Cochin Agriculturists Relief Act, 1114 — Section 18, 8Transfer of Property Act, 1882 — Section 1, 3, 60, 67
High Courts25 Jul 1950
Narayana Panicker Vs P. Kumaran Nair and Others
High Court Of Kerala · (1952) CriLJ 598
Criminal Procedure Code, 1898 (CrPC) — Section 103
High Courts10 Jul 1950
Govindan Madhavan Potti Vs Neelakanta Iyen Subramonia Iyen
High Court Of Kerala · (1950) 07 KL CK 0003
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 104, 115, 144, 151
High Courts07 Jul 1950
Krishnankutty Warrier Vs Bhadranayakom
High Court Of Kerala · (1950) 07 KL CK 0002
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 115, 52Cochin Marumakkathayam Act, 1113 — Section 22, 33, 36
High Courts03 Jul 1950Allowed
Atchuthan Pillai Vs Fr. Cyriac J. Mattathil and Others
High Court Of Kerala · AIR 1954 Ker 164
High Courts29 Jun 1950
P.K. Gopalan Vs Sipora
High Court Of Kerala · (1950) 06 KL CK 0003
Cochin Disposal Act, 1124 — Section 9(8)
High Courts21 Jun 1950Dismissed
Parameswaran Pillai Bhaskaran Pillai and Another Vs State Prosecutor
High Court Of Kerala · (1950) 06 KL CK 0005
Cochin High Court Act, 1861 — Section 3(5), 9(1)Cochin Public Service Commission Ordinance, 1124 — Section 3(5)Constitution of India, 1950 — Article 132(1), 134(1), 182(1), 217, 376(2)