High Courts15 Jun 1950
Joseph Vs Anchalo Fernandez
High Court Of Kerala · AIR 1950 Ker 25
Criminal Procedure Code, 1898 (CrPC) — Section 244Travancore Penal Code — Section 277, 337
COURT ARCHIVE
High Court Of Kerala judgments
55,534 judgments · page 2,776 of 2,777
High Courts14 Jun 1950
Kesava Pillai Kunjan Pillai Vs State
High Court Of Kerala · (1952) CriLJ 386
Travancore Evidence Act — Section 32(1)Travancore Penal Code — Section 301
High Courts12 Jun 1950Allowed
Eapen Cherian Vs Manachee Khan Meerakhan and Others
High Court Of Kerala · (1950) 06 KL CK 0006
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Transfer of Property Act, 1882 — Section 60, 67
High Courts12 Jun 1950Dismissed
Orient Ship Supply Co. Ltd. Vs Kalamarsand Company, Steam Ship Company
High Court Of Kerala · (1950) 06 KL CK 0004
Contract Act, 1872 — Section 104, 151, 152
High Courts05 Apr 1950Allowed
Kesdvan Pillai Madhavan Pillai and Another Vs State
High Court Of Kerala · AIR 1950 Ker 24
Criminal Procedure Code, 1898 (CrPC) — Section 413Penal Code, 1860 (IPC) — Section 502
High Courts03 Apr 1950Dismissed
Lekshmi Amma Janaki Amma and Others Vs Ittiavira Abraham and Others
High Court Of Kerala · AIR 1950 Ker 93
Limitation Act, 1963 — Section 19
High Courts29 Mar 1950
Municipal Council Vs Manager, Bombay Co., Ltd.
High Court Of Kerala · (1950) 03 KL CK 0001
Travancore District Municipalities Act, 1116 — Section 2(15), 2(28), 261, 326, 326(13)
High Courts11 Mar 1950Dismissed
Vareed Vareed Vs State
High Court Of Kerala · (1950) 03 KL CK 0002
Cochin Nair Act, 1095 — Section 4, 4(1)Cochin Paliam Tarwad Act, 1097 — Section 10, 3Cochin Revenue Recovery Act, 1083 — Section 41, 61, 63
High Courts01 Mar 1950Dismissed
Luka Chacko Vs Varkey Francis Kathanar and Others
High Court Of Kerala · AIR 1950 Ker 182
Contract Act, 1872 — Section 62Debt Relief Act — Section 3
High Courts28 Feb 1950Dismissed
Mahammathu Abubaker and Another Vs Ouseph Chekku
High Court Of Kerala · AIR 1950 Ker 97
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 13(2)Insolvency Act, 1090 — Section 33
High Courts24 Feb 1950
Ismail Pilla Muhammad Haneefa Vs Muhammad Ibrahim Pilla Thajuddeen and Others
High Court Of Kerala · AIR 1950 Ker 8
High Courts17 Feb 1950
Narayanan Thampi Vs Chitraru Somayajipadu Jethaveda
High Court Of Kerala · (1950) 02 KL CK 0006
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 20, Order 9 Rule 13
High Courts14 Feb 1950Dismissed
Krishna Kammathy and Ramchandra Kammathy Vs Kunjan Pillai Gopala Pillay and Another
High Court Of Kerala · AIR 1950 Ker 184
Limitation (Amendment) Act, 1903 — Article 182
High Courts09 Feb 1950
Kerala Varman Thirumulpad Vs Parameswaran Othikkan Nambuthiri and Others
High Court Of Kerala · AIR 1950 Ker 105
High Courts01 Feb 1950
Ramachandra Pai Raghunatha Pai Vs Pyli Varkey and Others
High Court Of Kerala · AIR 1950 Ker 110
High Courts31 Jan 1950Dismissed
Mohammathu Ummal Vs Mohammad Ummal Pathumal and Another
High Court Of Kerala · AIR 1950 Ker 179
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 20
High Courts25 Jan 1950
K.G. Jacob Vs Ittyavira George and Another
High Court Of Kerala · AIR 1950 Ker 80
Civil Procedure Code, 1908 (CPC) — Section 31Contract Act, 1872 — Section 59Debt Relief Act — Section 16
High Courts24 Jan 1950
Ayyankunhi Anandiravan Vs Krishanan Anandiravan and Another
High Court Of Kerala · AIR 1950 Ker 81
Transfer of Property Act, 1882 — Section 54
High Courts23 Jan 1950Allowed
Kunji Ammal Kalyani Ammal Vs Krishnan Kochu Krishnan and Another
High Court Of Kerala · AIR 1954 Ker 150
High Courts23 Jan 1950Dismissed
Puthanpeedikayil Enikutty Vs M.P. Manakkal Ravi Nambudiripad and Others
High Court Of Kerala · AIR 1950 Ker 92
Civil Procedure Code, 1908 (CPC) — Section 47Evidence Act, 1872 — Section 115