High Courts22 Nov 1950
Chacko Kuncheria Vs Govt.of Travancore Cochin State and Others
High Court Of Kerala · (1950) 11 KL CK 0019
Constitution of India, 1950 — Article 226, 31, 338Transfer of Property Act, 1882 — Section 108, 19, 4
COURT ARCHIVE
High Court Of Kerala judgments
54,245 judgments · page 2,709 of 2,713
High Courts22 Nov 1950
Thomas Varkey Vs Idicula John
High Court Of Kerala · (1951) CriLJ 1250
Criminal Procedure Code, 1898 (CrPC) — Section 130
High Courts22 Nov 1950Allowed
Padmanabha Panicker Krishnankutty Panicker and Another Vs Aiyappan Pillai Govinda Pillai and Others
High Court Of Kerala · AIR 1950 Ker 133
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts21 Nov 1950Dismissed
Kesava Pillai Velayudhan Pillai Vs Krishna Pillai Govinda Pillai and Others
High Court Of Kerala · AIR 1950 Ker 155
High Courts16 Nov 1950
Ouseph Ouseph Vs Rama Iyen Krishna Iyen
High Court Of Kerala · (1950) 11 KL CK 0016
Holding Stay Act, 1124 — Section 21Transfer of Property Act, 1882 — Section 105, 58
High Courts14 Nov 1950
State Vs Velappan Kochunny
High Court Of Kerala · AIR 1952 Ker 227 : (1952) CriLJ 1087
Cochin Penal Code — Section 281, 304, 428
High Courts13 Nov 1950
Jacab Syriac Nidhiri and Others Vs Nagendra Prabhu Krishna Prabhu and Another
High Court Of Kerala · AIR 1950 Ker 226
Civil Procedure Code, 1908 (CPC) — Section 108, 144
High Courts13 Nov 1950
Ahamad Pillai Saithu Muhammad and Others Vs State
High Court Of Kerala · AIR 1950 Ker 167 : (1951) CriLJ 874
Travancore Penal Code — Section 28, 341, 341, 376, 509(ii)
High Courts13 Nov 1950Dismissed
Oommen Poonnoose and Others Vs Koruthu Koruthu and Others
High Court Of Kerala · (1950) 11 KL CK 0010
Shariat Act, 1937 — Section 36Travancore Christian Guardianship Act, 1116 — Section 2, 5Travancore High Court Act, 1099 — Section 11, 4
High Courts13 Nov 1950Allowed
Ouseph Vs Kunjathu
High Court Of Kerala · (1950) 11 KL CK 0005
Transfer of Property Act, 1882 — Section 105
High Courts10 Nov 1950
State Vs Nadankutty Nadar
High Court Of Kerala · AIR 1952 Ker 550 : (1953) CriLJ 69
High Courts10 Nov 1950Allowed
Kunji Krishanan Nair and Others Vs Radhakrishnan Nair and Others
High Court Of Kerala · AIR 1950 Ker 212
Transfer of Property Act, 1882 — Section 91
High Courts08 Nov 1950
In Re: Ouseph Chacko and Another
High Court Of Kerala · (1951) CriLJ 654
Criminal Procedure Code, 1898 (CrPC) — Section 341
High Courts06 Nov 1950
Kuriakose Chacko Vs State
High Court Of Kerala · (1951) CriLJ 470
Travancore Penal Code — Section 207
High Courts01 Nov 1950Allowed
Narayanan Krishnan and Another Vs Kali Lekshmi and Others
High Court Of Kerala · (1950) 11 KL CK 0002
Travancore Ezhava Act, 1100 — Section 19
High Courts30 Oct 1950Dismissed
Ouseph Ouseph Vs Minister of Food Travancore Cochin State and Another
High Court Of Kerala · AIR 1950 Ker 226
Constitution of India, 1950 — Article 226Travancore-Cochin Public Safety Measures Act, 1950 — Section 3
High Courts25 Oct 1950
Chacko Thomma Vs Itti Iype Thomma and Another
High Court Of Kerala · AIR 1950 Ker 150
Civil Procedure Code, 1908 (CPC) — Section 116
High Courts16 Oct 1950Dismissed
Kunjammalu Vs Sekhara Menon Raman Menon
High Court Of Kerala · AIR 1950 Ker 127
Travancore Debt Relief Act, 1115 — Section 2, 8, 9
High Courts13 Oct 1950Dismissed
Samsudeen Peerumahamed Vs Lekshmi Nadachi Thankamma Nadachi and Others
High Court Of Kerala · (1950) 10 KL CK 0008
Limitation Act, 1963 — Article 151, 18