High Courts30 Nov 1950Dismissed
Narayanan Gopala Pillai Vs Sankaran Raghavan Pillai and Others
High Court Of Kerala · (1950) 11 KL CK 0017
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,710 of 2,714
High Courts29 Nov 1950Dismissed
P.V. Annaswami Vs R. Janaki Ammal and Another
High Court Of Kerala · (1950) 11 KL CK 0021
Probate and Administration Act, 1881 — Section 16, 5, 62, 64Succession Act, 1925 — Section 227, 228
High Courts28 Nov 1950
Cheriyan Joseph Vs The Right Reverend Dr. James Kalacherry and Another
High Court Of Kerala · (1952) CriLJ 394
High Courts27 Nov 1950
Chacko Vs State
High Court Of Kerala · AIR 1950 Ker 217 : (1951) CriLJ 1089
Criminal Procedure Code, 1898 (CrPC) — Section 402
High Courts27 Nov 1950Allowed
Karthiyani Vs Valia Pothi Amma Raja Avl.
High Court Of Kerala · AIR 1950 Ker 188
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95
High Courts24 Nov 1950Dismissed
Meetheeyan Kunju Ali Vs Mohammadu Kunju Mohammedu
High Court Of Kerala · AIR 1950 Ker 166
Travancore Debt Relief Act, 1115 — Section 3
High Courts24 Nov 1950
Narayanan Krishnan Kaimal Vs Narayanan Parameswara Kaimal and Others
High Court Of Kerala · AIR 1954 Ker 130
High Courts22 Nov 1950
Chacko Kuncheria Vs Govt.of Travancore Cochin State and Others
High Court Of Kerala · (1950) 11 KL CK 0019
Constitution of India, 1950 — Article 226, 31, 338Transfer of Property Act, 1882 — Section 108, 19, 4
High Courts22 Nov 1950
Thomas Varkey Vs Idicula John
High Court Of Kerala · (1951) CriLJ 1250
Criminal Procedure Code, 1898 (CrPC) — Section 130
High Courts22 Nov 1950Allowed
Padmanabha Panicker Krishnankutty Panicker and Another Vs Aiyappan Pillai Govinda Pillai and Others
High Court Of Kerala · AIR 1950 Ker 133
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts21 Nov 1950Dismissed
Kesava Pillai Velayudhan Pillai Vs Krishna Pillai Govinda Pillai and Others
High Court Of Kerala · AIR 1950 Ker 155
High Courts16 Nov 1950
Ouseph Ouseph Vs Rama Iyen Krishna Iyen
High Court Of Kerala · (1950) 11 KL CK 0016
Holding Stay Act, 1124 — Section 21Transfer of Property Act, 1882 — Section 105, 58
High Courts14 Nov 1950
State Vs Velappan Kochunny
High Court Of Kerala · AIR 1952 Ker 227 : (1952) CriLJ 1087
Cochin Penal Code — Section 281, 304, 428
High Courts13 Nov 1950
Jacab Syriac Nidhiri and Others Vs Nagendra Prabhu Krishna Prabhu and Another
High Court Of Kerala · AIR 1950 Ker 226
Civil Procedure Code, 1908 (CPC) — Section 108, 144
High Courts13 Nov 1950
Ahamad Pillai Saithu Muhammad and Others Vs State
High Court Of Kerala · AIR 1950 Ker 167 : (1951) CriLJ 874
Travancore Penal Code — Section 28, 341, 341, 376, 509(ii)
High Courts13 Nov 1950Dismissed
Oommen Poonnoose and Others Vs Koruthu Koruthu and Others
High Court Of Kerala · (1950) 11 KL CK 0010
Shariat Act, 1937 — Section 36Travancore Christian Guardianship Act, 1116 — Section 2, 5Travancore High Court Act, 1099 — Section 11, 4
High Courts13 Nov 1950Allowed
Ouseph Vs Kunjathu
High Court Of Kerala · (1950) 11 KL CK 0005
Transfer of Property Act, 1882 — Section 105
High Courts10 Nov 1950
State Vs Nadankutty Nadar
High Court Of Kerala · AIR 1952 Ker 550 : (1953) CriLJ 69
High Courts10 Nov 1950Allowed
Kunji Krishanan Nair and Others Vs Radhakrishnan Nair and Others
High Court Of Kerala · AIR 1950 Ker 212
Transfer of Property Act, 1882 — Section 91
High Courts08 Nov 1950
In Re: Ouseph Chacko and Another
High Court Of Kerala · (1951) CriLJ 654
Criminal Procedure Code, 1898 (CrPC) — Section 341