High Courts16 Mar 1953Dismissed
Parvathi Ammal Vs Ganapathy Pattar
High Court Of Kerala · (1953) 03 KL CK 0014
Civil Procedure Code, 1908 (CPC) — Section 73
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,696 of 2,714
High Courts10 Mar 1953
Francis and Others, C.M. Vs Ouseph, C.M.
High Court Of Kerala · (1953) 03 KL CK 0010
Civil Procedure Code Amendment Act, 1877 — Order 47 Rule 2, Order 47 Rule 4, Order 47 Rule 4(1), Order 47 Rule 4(2), Order 47 Rule 7
High Courts10 Mar 1953
Jagajeevan Vs Asma Bibi and Another
High Court Of Kerala · (1953) 03 KL CK 0001
Civil Procedure Code, 1908 (CPC) — Section 115, 9Cochin Buildings (Lease and Rent Control) Act, 1124 — Section 9Constitution of India, 1950 — Article 227
High Courts09 Mar 1953
Abubacker Oommerkutty Vs I.S. and C. Machado
High Court Of Kerala · (1953) 03 KL CK 0018
Limitation Act, 1908 — Article 72, 85, 19
High Courts05 Mar 1953
State of Kerala Vs Joseph and Another
High Court Of Kerala · (1963) CriLJ 454
Evidence Act, 1872 — Section 114Explosives Act, 1884 — Section 12Penal Code, 1860 (IPC) — Section 109, 380, 454
High Courts28 Feb 1953
Kurien Chacko Vs Varkey Varkey
High Court Of Kerala · (1953) CriLJ 1827
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts26 Feb 1953
Narayanan Namboori Kesavan Namboori Vs Kunji Amma Narayani Amma and Others
High Court Of Kerala · (1953) 02 KL CK 0017
High Courts25 Feb 1953Dismissed
Kaliya Pillai Sankaranarayana Pillai Vs U. Kamalammal and another
High Court Of Kerala · AIR 1953 Ker 40
Travancore Debt Relief Act, 1115 — Section 21
High Courts20 Feb 1953
Kumaran Vs Raman and Others
High Court Of Kerala · AIR 1954 Ker 234
Cochin Limitation Act, 1908 — Article 34, 44
High Courts19 Feb 1953
C.A. George Vs Chacko Joseph and Another
High Court Of Kerala · AIR 1954 Ker 116 : (1954) CriLJ 224
Criminal Procedure Code, 1898 (CrPC) — Section 68, 87, 88
High Courts17 Feb 1953
Chinnaswami Chettiar Vs Cheru
High Court Of Kerala · (1953) 02 KL CK 0008
Contract Act, 1872 — Section 74
High Courts17 Feb 1953Allowed
Gnanamoni and Another Vs Abraham
High Court Of Kerala · AIR 1954 Ker 329
Cochin Verumpattomdars Act, 1118 — Section 8
High Courts16 Feb 1953
Augustine Meenatoor Vs Mathai and Another
High Court Of Kerala · (1953) 02 KL CK 0019
Civil Procedure Code, 1908 (CPC) — Section 151Companies Act, 1913 — Section 179, 183(5), 202Provincial Insolvency Act, 1920 — Section 22
High Courts16 Feb 1953
R. Venkitaraman Vs Central Road Traffic Board and Others
High Court Of Kerala · (1953) 02 KL CK 0016
Constitution of India, 1950 — Article 201, 261Evidence Act, 1872 — Section 114
High Courts13 Feb 1953
Kanakulamada Nadar Velu Nadar and Others Vs Pichakannu Ariyar Marimuthu Ariyar and Others
High Court Of Kerala · (1953) 02 KL CK 0010
High Courts11 Feb 1953
Ulahannan Chacko Vs Raman Pillai Padmanabha Pillai
High Court Of Kerala · (1953) 02 KL CK 0018
High Courts11 Feb 1953
Kalyanikutty Amma Vs Gourikutty Amma
High Court Of Kerala · AIR 1953 Ker 352
Court of Probate Act, 1857 — Section 270, 46
High Courts10 Feb 1953Dismissed
Komala Valli and Others Vs Kanju Pillai
High Court Of Kerala · (1953) 02 KL CK 0002
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 50
High Courts05 Feb 1953
Nilakantan Nayar Velayudhan Nayar Vs Chirutha Amma Gouri Amma and Others
High Court Of Kerala · AIR 1953 Ker 438
High Courts03 Feb 1953
The United Industries Ltd. Vs The Agricultural Income Tax and Sales Tax Commr. and Another
High Court Of Kerala · AIR 1953 Ker 531