High Courts20 Jul 1953
Ouseph George Vs Varkey Varkey and Others
High Court Of Kerala · AIR 1953 Ker 576
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,694 of 2,714
High Courts20 Jul 1953Dismissed
Reghunathan Vs Travancore Cochin State and Others
High Court Of Kerala · AIR 1954 Ker 201
Travancore Medical Practitioners Act, 1119 — Section 1, 2, 22, 22(1), 23
High Courts14 Jul 1953
Abdul Khadar Sahib Vs Commr. of Income Tax, Mysore, Tra-Co. and Coorg
High Court Of Kerala · (1953) 07 KL CK 0015
Cochin Income Tax Act, 1117 — Section 109(2), 109(3), 43Finance Act, 1950 — Section 13, 13(1)General Clauses Act, 1897 — Section 6
High Courts14 Jul 1953
Kunju Kunju Asari Nanu Asari Vs Sanku Asari Thankappan Asari and Others
High Court Of Kerala · AIR 1954 Ker 139 : (1954) CriLJ 211
Criminal Procedure Code, 1898 (CrPC) — Section 119
High Courts07 Jul 1953
Velayudhan Vs Agricultural Income Tax and Sales Tax Officer and Others
High Court Of Kerala · AIR 1953 Ker 618
High Courts06 Jul 1953Dismissed
Neelacanda Iyer Vs Parameswara Kurup
High Court Of Kerala · (1953) 07 KL CK 0003
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts02 Jul 1953
A.V. George and Company Ltd. Vs Sales Tax Officer and Another
High Court Of Kerala · AIR 1953 Ker 556
Constitution of India, 1950 — Article 286, 286(1)
High Courts30 Jun 1953
State Vs Kochukochu Bhaskaran
High Court Of Kerala · AIR 1954 Ker 157 : (1954) CriLJ 289
Criminal Procedure Code, 1898 (CrPC) — Section 100, 101, 439, 82, 83Penal Code, 1860 (IPC) — Section 307
High Courts30 Jun 1953Allowed
Jacob and others Vs The Rev. Thomas Villiams
High Court Of Kerala · AIR 1953 Ker 67
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts25 Jun 1953
Kanju Kesavan Vs M.M. Philip
High Court Of Kerala · (1953) 06 KL CK 0003
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Limitation Act, 1908 — Section 12
High Courts22 Jun 1953
Vasudevan Mallan Lekshmana Mallan Vs Krishna Rammath and Others
High Court Of Kerala · AIR 1953 Ker 559
Stamp Act, 1899 — Section 33, 35, 38(2), 39, 44
High Courts22 Jun 1953
Kamakshi Amma and another Vs Gangadharan Pillai and others
High Court Of Kerala · AIR 1953 Ker 60
Travancore Nair Act, 1912 — Section 41
High Courts18 Jun 1953
Kochukunju and Another Vs Sankara Pillai and Others
High Court Of Kerala · (1953) 06 KL CK 0008
Transfer of Property Act, 1882 — Section 76
High Courts18 Jun 1953
Kora Ithack Vs Skaria Kuruvilla and Others
High Court Of Kerala · AIR 1953 Ker 535
Civil Procedure Code, 1908 (CPC) — Section 115, 72, 73, 89
High Courts17 Jun 1953
M.P. Menon Vs State
High Court Of Kerala · AIR 1953 Ker 540 : (1953) CriLJ 1786
Constitution of India, 1950 — Article 19, 226, 228, 248
High Courts09 Jun 1953
Kumaran Selvaraja Vs Padmanabhan Abhimanneu and Others
High Court Of Kerala · (1953) 06 KL CK 0009
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Jun 1953Dismissed
Kulathooraiyan Chidambara Iyer Vs Ananthakrishna Iyer and Janardhana Iyer
High Court Of Kerala · (1953) 06 KL CK 0006
Contract Act, 1872 — Section 23
High Courts02 May 1953
Harihara Iyer Neelacanta Iyer and Others Vs Alwaye Municipality and Another
High Court Of Kerala · AIR 1953 Ker 298
High Courts29 Apr 1953Dismissed
Thukalan Poulo Avira Vs Mar Basselios Gheevarghese and Another
High Court Of Kerala · AIR 1954 Ker 117
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Constitution of India, 1950 — Article 133, 136(1)
High Courts27 Apr 1953
Ramakrishna Kurup Janardhana Kurup Vs State of Travancore Cochin and Another
High Court Of Kerala · AIR 1953 Ker 238
Constitution of India, 1950 — Article 19Travancore Dramatic Performances Act, 1115 — Section 2, 6, 9Travancore Penal Code — Section 169