High Courts22 Apr 1953Dismissed
Ulahannan Mathai Vs Variathu Agusthy
High Court Of Kerala · AIR 1953 Ker 40
Travancore Debt Relief Act, 1115 — Section 12
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,695 of 2,714
High Courts22 Apr 1953
Ponnammal and Another Vs Andi Aiyan and Others
High Court Of Kerala · AIR 1953 Ker 434
Evidence Act, 1872 — Section 112
High Courts11 Apr 1953
State Vs P.S. Sivarama Iyer, Krishna Iyer and Another
High Court Of Kerala · AIR 1953 Ker 425 : (1953) CriLJ 1600
Travancore-Cochin Vehicles Taxation Act, 1950 — Section 4(1)(d), 8
High Courts01 Apr 1953
K.N. Vijayan Vs The State
High Court Of Kerala · (1953) CriLJ 1613
Criminal Procedure Code, 1898 (CrPC) — Section 110, 164, 201, 31, 37Penal Code, 1860 (IPC) — Section 201, 392
High Courts01 Apr 1953
South India Bank Ltd. Vs Commr. of Income Tax
High Court Of Kerala · (1953) 04 KL CK 0007
Travancore Income Tax Act, 1096 — Section 32, 50(2)
High Courts01 Apr 1953
State Vs Allapicha
High Court Of Kerala · AIR 1953 Ker 588 : (1953) CriLJ 1814
Criminal Procedure Code, 1898 (CrPC) — Section 254, 342
High Courts31 Mar 1953Dismissed
Thomman Parakkal Vs Madhavan Arakkaparambil and others
High Court Of Kerala · AIR 1953 Ker 197
Cochin Limitation Act, 1908 — Article 34Limitation Act, 1908 — Article 34
High Courts31 Mar 1953
T.V. Kochuvareed and Another Vs P. Mariappa Gounder and Others
High Court Of Kerala · (1953) 03 KL CK 0015
Central Provinces Tenancy Act, 1920 — Section 45Contract Act, 1872 — Section 20, 31, 32, 56, 58Evidence Act, 1872 — Section 92
High Courts31 Mar 1953
T.M. Hassan Rowther Vs Income Tax Officer
High Court Of Kerala · (1953) 03 KL CK 0006
Income Tax Act, 1922 — Section 2(6B), 26A, 26A(1), 66(5), 66(l)Partnership Act, 1932 — Section 2, 4Travancore Income Tax Act, 1121 — Section 113(1), 39(1)
High Courts30 Mar 1953
Gomathi Ammal and Another Vs H.H. Srimoolam Thirunal Sethu Parvathi Bhai
High Court Of Kerala · (1953) 03 KL CK 0019
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, 115
High Courts27 Mar 1953Allowed
Neelamma and others Vs Perumal Pillai Ananchi Pillai and another
High Court Of Kerala · AIR 1953 Ker 40
High Courts27 Mar 1953
Subramoniaru Sankararu Vs State
High Court Of Kerala · (1953) 03 KL CK 0009
Civil Procedure Code, 1908 (CPC) — Section 65Penal Code, 1860 (IPC) — Section 80
High Courts26 Mar 1953Allowed
V.N. Krishna Iyer Vs Sankunny Warrier and another
High Court Of Kerala · AIR 1953 Ker 40
Cochin Verumpattomdars Act, 1118 — Section 3
High Courts26 Mar 1953
A. Nesamony Vs Yesuvaidyan Devadasan
High Court Of Kerala · (1953) 03 KL CK 0016
Bar Council of India Rules, 1975 — Rule 2, 29, 32
High Courts26 Mar 1953
Abdulkarim Muhammad Vs Amu Kocho and Others
High Court Of Kerala · AIR 1954 Ker 49
High Courts23 Mar 1953
Aley Vs Outh
High Court Of Kerala · AIR 1954 Ker 232
Debt Relief Act — Section 15, 3, 8, 9
High Courts20 Mar 1953
Mani and Others Vs Krishnan Nayar
High Court Of Kerala · AIR 1953 Ker 377
Transfer of Property Act, 1882 — Section 53A
High Courts20 Mar 1953
Neelakantan Vasu Vs State
High Court Of Kerala · AIR 1954 Ker 282 : (1954) CriLJ 658
Criminal Procedure Code, 1898 (CrPC) — Section 162, 171, 174, 342, 374Penal Code, 1860 (IPC) — Section 302
High Courts20 Mar 1953
Mohammad Kannu Syed Mohammed Vs Kasim Beevi and Others
High Court Of Kerala · AIR 1954 Ker 219
High Courts19 Mar 1953Dismissed
Narayana Kaimal Padmanabha Kaimal Vs Sanku Kesavan and Others
High Court Of Kerala · AIR 1954 Ker 313
Cochin Tenancy Act, 1113 — Section 25(1)Cochin Verumpattomdars Act, 1118 — Section 8(1)