High Courts23 Oct 1961Dismissed
Assankutty Kurikkal and Others Vs Ramunny Nair
High Court Of Kerala · (1962) KLJ 163
Malabar Tenancy (Amendment) Act, 1951 — Section 53Malabar Tenancy Act, 1929 — Section 24(3)
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,593 of 2,714
High Courts23 Oct 1961
Nesamma Vs Manuvel Hentri
High Court Of Kerala · (1961) KLJ 1168
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts23 Oct 1961
Food Inspector Vs Indian Medical Practitioners Co-operative Pharmacy Stores Ltd.
High Court Of Kerala · (1962) CriLJ 433
Prevention of Food Adulteration Act, 1954 — Section 19, 2, 23
High Courts23 Oct 1961Dismissed
Koshy Vs Koshy
High Court Of Kerala · (1962) KLJ 362
Civil Procedure Code, 1908 (CPC) — Section 2, 65
High Courts23 Oct 1961Dismissed
Krishnan Nambudiri and Another Vs Cheriya Purushothaman Nambudiripad and Others
High Court Of Kerala · (1962) KLJ 247
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts20 Oct 1961Dismissed
M.P. Kuttappa Kurup and Others Vs Sub-Collector, Chengannur and Others
High Court Of Kerala · AIR 1962 Ker 252
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4Travancore Land Acquisition Act, 1089 — Section 35A, 6
High Courts16 Oct 1961
A.M. Varkey Vs J.R. Motishaw
High Court Of Kerala · AIR 1964 Ker 114
Companies Act, 1956 — Section 293(1), 398, 398(1), 398(2), 402
High Courts16 Oct 1961Allowed
Kunjuvareed Vs Mary alias Mathiri and Another
High Court Of Kerala · (1962) KLJ 402
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 20, Order 21 Rule 22, 47
High Courts13 Oct 1961
Parameswaran Embranthiri and Another Vs Narasimha Nambudiri and Others
High Court Of Kerala · (1962) KLJ 405
Transfer of Property Act, 1882 — Section 76, 76(c)
High Courts13 Oct 1961
ARTHALA TEA ESTATES LTD. Vs ASSISTANT COMMISSIONER OF AGRICULTURAL Income Tax.
High Court Of Kerala · (1963) 47 ITR 349
Income Tax Act, 1961 — Section 59(2)(a)(ii)
High Courts13 Oct 1961Allowed
State of Kerala Vs Gopalan and Another
High Court Of Kerala · (1961) KLJ 1154
Penal Code, 1860 (IPC) — Section 27
High Courts13 Oct 1961
Hargovindas Vs The Josna Bank Ltd., Mattancherry
High Court Of Kerala · (1962) KLJ 171
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 6, Order 2 Rule 2Contract Act, 1872 — Section 131, 132, 141, 146, 43Evidence Act, 1872 — Section 91, 92
High Courts12 Oct 1961Dismissed
Saraswathi Amma Vs Kesavan Nambiar
High Court Of Kerala · (1961) KLJ 1274
Hindu Marriage Act, 1955 — Section 19, 9
High Courts12 Oct 1961Dismissed
Shahul Hameed Rowther Vs Nainamohamed Rowther
High Court Of Kerala · (1962) KLJ 877
Transfer of Property Act, 1882 — Section 108
High Courts11 Oct 1961
Co-operative Banking Union Ltd., Kottayam Vs Madhava Panicker and Others
High Court Of Kerala · (1962) KLJ 250
Arbitration Act, 1940 — Section 37(5)
High Courts11 Oct 1961
BHASKARAN Vs ADDITIONAL Income Tax OFFICER, ERNAKULAM.
High Court Of Kerala · (1963) 47 ITR 334 : (1962) 1 KLJ 457
Constitution of India, 1950 — Article 226
High Courts11 Oct 1961Dismissed
Parthasarathi Iyer Vs Kesavan Nair and Others
High Court Of Kerala · (1962) KLJ 169
Limitation Act, 1963 — Article 181
High Courts10 Oct 1961Dismissed
Narayani Vs Mamachi Umma and Others
High Court Of Kerala · (1962) KLJ 253
High Courts10 Oct 1961Dismissed
Swasti Cashew Industries Private Ltd. Vs The State of Kerala
High Court Of Kerala · (1961) 12 STC 691