High Courts30 Nov 1961
Ramaswamy Pattamali and Others Vs Lakshmi and Others
High Court Of Kerala · AIR 1962 Ker 313
Civil Procedure Code, 1908 (CPC) — Section 35Transfer of Property Act, 1882 — Section 43
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,591 of 2,714
High Courts29 Nov 1961
Parukutty Nethiaramma Vs Kesava Menon and Others
High Court Of Kerala · (1962) KLJ 688
High Courts28 Nov 1961Allowed
Govinda Kurup Vs Bhaskara Pillai
High Court Of Kerala · (1962) KLJ 1144
Transfer of Property Act, 1882 — Section 53
High Courts24 Nov 1961Allowed
State of Kerala and Another Vs Sankaran
High Court Of Kerala · (1962) KLJ 360
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d), 115(a), 80
High Courts24 Nov 1961Dismissed
Mammad and Others Vs Kunhali and Others
High Court Of Kerala · (1962) KLJ 351
High Courts24 Nov 1961Allowed
Food Inspector, Quilon Vs Stephen
High Court Of Kerala · AIR 1962 Ker 163
Prevention of Food Adulteration Act, 1954 — Section 10, 11, 11(1)
High Courts23 Nov 1961Allowed
Sivaramakrishna Iyer and Others Vs Chella Kumara Kounder and Others
High Court Of Kerala · (1962) KLJ 507
High Courts23 Nov 1961Allowed
Kesavan and Another Vs Damodaran and Others
High Court Of Kerala · (1962) KLJ 461
High Courts22 Nov 1961Dismissed
Narayana Pillai and Another Vs Kesava Pillai and Others
High Court Of Kerala · (1962) KLJ 389
High Courts21 Nov 1961Allowed
Mariam and Others Vs Mathew and Others
High Court Of Kerala · (1962) KLJ 425
High Courts15 Nov 1961Allowed
Parameswara Iyer Vs Krishna Iyer
High Court Of Kerala · (1961) KLJ 1369
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, 11, 47
High Courts14 Nov 1961Allowed
Gourikutty Amma Vs Kalliyani Amma and Others
High Court Of Kerala · (1962) KLJ 487
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 10, Order 22 Rule 3
High Courts14 Nov 1961Dismissed
Chacko Vs Subramonia Iyer
High Court Of Kerala · (1961) KLJ 1391
Kerala Agrlculturists Debt Relief Act, 1958 — Section 2(c)
High Courts13 Nov 1961Dismissed
Mathulla Mathulla Vs Thomas George and Another
High Court Of Kerala · AIR 1962 Ker 320
Arbitration Act, 1940 — Section 14, 17, 30, 39
High Courts08 Nov 1961
Varkey Mathai and Others Vs Oommen Oommen and Others
High Court Of Kerala · AIR 1963 Ker 148
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93, 34Contract Act, 1872 — Section 65
High Courts08 Nov 1961Dismissed
Ummini Padmanabhan of Ganapathiyamkottu Vadakkumkara Puthen Veedu Vs Madi Pillai Lekshmi Pillai and Others Madi Pillai Lekshmi Pillai and Others Vs Ummini Padmanabhan of Ganapathiyamkottu Vadakkumkara Puthen Veedu
High Court Of Kerala · AIR 1963 Ker 51
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Nov 1961Allowed
Krishnan Vs Kousalliya
High Court Of Kerala · (1962) KLJ 727
Civil Procedure Code, 1908 (CPC) — Section 10Divorce Act, 1869 — Section 37Hindu Marriage Act, 1955 — Section 25
High Courts06 Nov 1961Dismissed
Muhammadkutty Haji and Another Vs Narayanan Nambudiri
High Court Of Kerala · (1961) KLJ 1437
Kerala Agrarian Relations Act, 1961 — Section 34