High Courts09 Oct 1961Dismissed
Rama Warrier Vs Chorone Amma and Others
High Court Of Kerala · (1962) KLJ 834
Civil Procedure Code, 1908 (CPC) — Section 144
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,594 of 2,714
High Courts07 Oct 1961Dismissed
Govinda Pillai Vs Parameswaran Pillai and Others
High Court Of Kerala · (1962) KLJ 239
High Courts07 Oct 1961Dismissed
P. Krishna Bhatta Vs Narayana Bhatta and Others
High Court Of Kerala · AIR 1962 Ker 322 : (1962) 1 KLJ 149
Succession Act, 1925 — Section 82, 88
High Courts07 Oct 1961Dismissed
State of Kerala Vs Devassy
High Court Of Kerala · AIR 1962 Ker 258 : (1964) CriLJ 101
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 24, Order 21 Rule 24(2), Order 21 Rule 40, Order 21 Rule 40(3)Penal Code, 1860 (IPC) — Section 225B
High Courts07 Oct 1961Dismissed
Perachakutty Vs Thomcos Bank Ltd. and Others
High Court Of Kerala · (1961) KLJ 1272
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 55(4)Constitution of India, 1950 — Article 227Provincial Insolvency Act, 1920 — Section 23, 31, 5, 75
High Courts04 Oct 1961Dismissed
Ramaswami Iyer Vs Subramonia Pillai and Others
High Court Of Kerala · (1962) KLJ 929
High Courts04 Oct 1961Dismissed
Gnanamuthan and Another Vs Appavu Nadar and Others
High Court Of Kerala · (1962) KLJ 167
High Courts04 Oct 1961
Rama Bhatta and Others Vs Krishna Bhatta and Others
High Court Of Kerala · (1962) KLJ 45
Easements Act, 1882 — Section 7
High Courts03 Oct 1961Dismissed
Moidunni Vs Alu and Another
High Court Of Kerala · (1962) KLJ 165
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, Order 34 Rule 6
High Courts29 Sept 1961
Govinda Pillai Vs Narayana Pillai and Others
High Court Of Kerala · (1962) KLJ 159
High Courts29 Sept 1961
SUSEELA SADANANDAN Vs ADDITIONAL Income Tax OFFICER, KOZHIKODE, AND ANOTHER.
High Court Of Kerala · (1963) 47 ITR 318 : (1961) 5 KLJ 1379
Constitution of India, 1950 — Article 226General Clauses Act, 1897 — Section 13Income Tax Act, 1961 — Section 22, 23, 24, 34, 46
High Courts29 Sept 1961
Joseph Vs State of Kerala
High Court Of Kerala · (1962) CriLJ 668
Penal Code, 1860 (IPC) — Section 376
High Courts29 Sept 1961
Abdul Karim Vs Aliyaru Kunju
High Court Of Kerala · (1962) KLJ 54
Easements Act, 1882 — Section 23
High Courts28 Sept 1961
Bella Gowder Vs Ramaswamy Iyer
High Court Of Kerala · (1962) KLJ 6
Evidence Act, 1872 — Section 102
High Courts28 Sept 1961Dismissed
Varkey Vs Ely and Others
High Court Of Kerala · (1962) KLJ 237
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts26 Sept 1961Allowed
Krishnan Nair and Another Vs Madhavan and Another
High Court Of Kerala · (1962) KLJ 23
Travancore Chitties Act, 1120 — Section 17(1), 42
High Courts26 Sept 1961Dismissed
K.V. Koshy and Another Vs P.C. Chinan P.C. Chinan Vs K.V. Koshy and Another
High Court Of Kerala · AIR 1963 Ker 176 : (1962) 1 KLJ 3
Limitation Act, 1908 — Article 136, 144Provincial Insolvency Act, 1920 — Section 53
High Courts26 Sept 1961Dismissed
Rappayi Vs Cochin Nayar Bank Ltd. and Others
High Court Of Kerala · (1962) KLJ 255
Negotiable Instruments Act, 1881 (NI) — Section 78, 8, 82
High Courts25 Sept 1961
Kannan Menon Vs Kuttikrishna Menon and Others
High Court Of Kerala · (1962) KLJ 257
Transfer of Property Act, 1882 — Section 55(6)(b)