High Courts05 Jan 1978Allowed
Assan Vs Velayudhan and Others
High Court Of Kerala · (1978) 01 KL CK 0003
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 2(3), 2(6), 5
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,399 of 2,714
High Courts01 Jan 1978Dismissed
Rajamony Vs Mohammed Rowther
High Court Of Kerala · (1978) 01 KL CK 0027
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts01 Jan 1978Allowed
Mohammad Khan Vs State Bank of Travancore
High Court Of Kerala · AIR 1978 Ker 201
Kerala Agriculturists Debt Relief Act, 1970 — Section 2(1), 2(4), 21, 8
High Courts23 Dec 1977Allowed
The Inspector of Post Office Alleppey Nath and Others Vs V. Ranganathan Prabhu
High Court Of Kerala · AIR 1979 Ker 31
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 311, 311(2)
High Courts23 Dec 1977Dismissed
Kathreena Thomas Vs Regional Transport Officer and Others
High Court Of Kerala · (1977) 12 KL CK 0006
Motor Vehicles Act, 1939 — Section 31
High Courts22 Dec 1977
Kunjuraman Nair Vs Secretary to Labour Department and Others
High Court Of Kerala · (1978) 2 LLJ 274
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11A, 12
High Courts21 Dec 1977
N.M. Velayudhan Vs P. Sukumari
High Court Of Kerala · (1978) CriLJ 1209
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 397, 399, 482
High Courts20 Dec 1977Allowed
Collector of Customs and Central Excise and Others Vs P.A. Aboobacker
High Court Of Kerala · (1986) 25 ELT 160
Customs Act, 1962 — Section 111, 112, 123(2)Imports and Exports (Control) Act, 1947 — Section 3(2)
High Courts19 Dec 1977
P. Pushpakaran Vs Coir Board and Another
High Court Of Kerala · (1978) 2 ILR (Ker) 219 : (1979) 1 LLJ 139
Constitution of India, 1950 — Article 12
High Courts16 Dec 1977Allowed
State of Kerala and Others Vs C.M. Sebastian
High Court Of Kerala · AIR 1978 Ker 155
Constitution of India, 1950 — Article 226
High Courts13 Dec 1977Allowed
Bavoo Vs Xavier and Others
High Court Of Kerala · (1977) 12 KL CK 0019
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts13 Dec 1977Allowed
Pazhekottal Nabeessu Vs Pazhekottal Kunhamina and Others
High Court Of Kerala · AIR 1978 Ker 143 : (1978) 1 ILR (Ker) 354
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 19, Order 9 Rule 13
High Courts13 Dec 1977
C.C. Transport Co. Ltd. Vs Industrial Tribunal and Another
High Court Of Kerala · (1978) 2 LLJ 278
High Courts09 Dec 1977Dismissed
Kuttappa Kurup Vs Sreedharan Unni and Another
High Court Of Kerala · AIR 1979 Ker 50 : (1978) 2 ILR (Ker) 137
Kerala Agriculturists Debt Relief Act, 1970 — Section 15, 15(3), 15(7), 16, 16(1)
High Courts08 Dec 1977
Govindan Nadar Sreedharan Vs Retna Bai Pushpa Bai
High Court Of Kerala · (1978) CriLJ 1213
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts08 Dec 1977
Sreekrishnan Vs The State of Kerala
High Court Of Kerala · (1977) 12 KL CK 0003
Civil Procedure Code, 1908 (CPC) — Section 104, 104(1), 144, 35, 47Kerala Court Fees and Suits Valuation Act, 1959 — Article 1, 3, 3(1), 3, 52Kerala Stamp (Prevention of Under Valuation of Instruments) Rules, 1968 — Rule 14
High Courts07 Dec 1977Dismissed
Bahuleyan Vs Karthiayani
High Court Of Kerala · (1977) 12 KL CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 125, 488Hindu Adoptions and Maintenance Act, 1956 — Section 20, 20(1), 23, 23(1), 23(2)
High Courts05 Dec 1977Allowed
Ommen Simon and Others Vs State of Kerala
High Court Of Kerala · AIR 1978 Ker 130
Kerala Land Acquisition Act, 1961 — Section 25(2), 30Land Acquisition Act, 1894 — Section 28
High Courts05 Dec 1977Allowed
Valsamma Vs The State of Kerala
High Court Of Kerala · (1977) 12 KL CK 0007
Constitution of India, 1950 — Article 46
High Courts05 Dec 1977
Narayana Panicker Vs Kunju Pennu and Others
High Court Of Kerala · (1977) 12 KL CK 0001
Central Provinces and Berar Courts Act, 1917 — Section 26(1)Civil Procedure Code, 1908 (CPC) — Section 100(1), 115Insolvency Act, 1956 — Section 25, 3, 4, 6, 79