COURT ARCHIVE

High Court Of Kerala judgments

54,272 judgments · page 2,401 of 2,714

High Courts11 Nov 1977Dismissed

Employees'' State Insurance Corporation Vs Krishnaswamy Gowder and Another

High Court Of Kerala · (1977) 11 KL CK 0003

Employees State Insurance (Amendment) Act, 1966 — Section 32, 43Employees State Insurance Act, 1948 — Section 29, 66, 67, 75(2)

High Courts11 Nov 1977Dismissed

Manager, L.P.S. Vs Mathew and Another

High Court Of Kerala · (1977) 11 KL CK 0001

Kerala Education Rules, 1959 — Rule 75, 76, 77, 77A, 92

High Courts08 Nov 1977Allowed

Kunhanunni Nair and Others Vs Kunhanunni Mooppil Nair and Others

High Court Of Kerala · AIR 1978 Ker 63

Constitution of India, 1950 — Article 19(1)

High Courts02 Nov 1977Allowed

State of Kerala Vs Raveendran

High Court Of Kerala · (1977) 11 KL CK 0027

Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84

High Courts02 Nov 1977Dismissed

The State of Kerala and Another Vs K. Cheru Babu

High Court Of Kerala · AIR 1978 Ker 43 : (1978) 1 ILR (Ker) 234

Constitution of India, 1950 — Article 361

High Courts02 Nov 1977Dismissed

State of Kerala and Another Vs Ithappiri

High Court Of Kerala · (1977) 11 KL CK 0012

High Courts01 Nov 1977

Kilkotagiri Tea and Coffee Estate Ltd. Vs Commissioner of Income Tax

High Court Of Kerala · (1978) 1 ILR (Ker) 257 : (1978) 113 ITR 729

Income Tax Act, 1961 — Section 33A, 33A(1), 33A(7)

High Courts01 Nov 1977Dismissed

Yusuff Vs Food Corporation of India

High Court Of Kerala · (1977) 11 KL CK 0007

Constitution of India, 1950 — Article 14, 21, 226, 298

High Courts31 Oct 1977Dismissed

State of Kerala Vs The Elappara Panchayat and Others

High Court Of Kerala · (1977) 10 KL CK 0012

Kerala Panchayat Act, 1960 — Section 131, 91Motor Vehicles Act, 1988 — Section 68(2), 76

High Courts28 Oct 1977

Balachandra Panicker Vs Ibrayil and Another

High Court Of Kerala · (1977) 10 KL CK 0001

Kerala Land Reforms Act, 1963 — Section 132(3), 17

High Courts25 Oct 1977Allowed

St. Joseph''s Union Tile Works Vs Rappai and Another

High Court Of Kerala · (1977) 10 KL CK 0010

Civil Procedure Code, 1908 (CPC) — Section 115Railways Act, 1890 — Section 72

High Courts25 Oct 1977

Gwalior Rayons Vs Labour Court and Others

High Court Of Kerala · (1978) 2 LLJ 188

COMPANIES ACT, 1956 — Section 446Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 145

High Courts19 Oct 1977

Rajarajeswari Weaving Mills Vs Income Tax Officer, "A" Ward and Another

High Court Of Kerala · (1978) 113 ITR 405

Income Tax Act, 1961 — Section 40A(3)Income Tax Rules, 1962 — Rule 6DD

High Courts19 Oct 1977

RAJARAJESWARI WEAVING MILLS Vs Income Tax OFFICER, "A" WARD, CANNANORE, AND ANOTHER.

High Court Of Kerala · (1978) 113 ITR 405

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 119, 154, 28, 40A

High Courts18 Oct 1977Allowed

Krishnan Nair Vs Divakaran and Others

High Court Of Kerala · (1977) 10 KL CK 0004

Insolvency Act, 1955 — Section 15, 17, 18, 34, 35(2)Kerala Agrlculturists Debt Relief Act, 1958 — Section 18

High Courts15 Oct 1977Allowed

St. Joseph Union Tile Works Vs Rappai

High Court Of Kerala · (1977) 10 KL CK 0013

Civil Procedure Code, 1908 (CPC) — Section 115

High Courts06 Oct 1977Dismissed

Sankarambal Vs Lalitha Ganesan

High Court Of Kerala · (1977) 10 KL CK 0011

Civil Procedure Code, 1882 — Section 115, 232, 234, 578Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 151, 39, 41, 47

High Courts04 Oct 1977Allowed

Kuriachen Vs Kerala State Electricity Board

High Court Of Kerala · (1977) 10 KL CK 0008

Arbitration Act, 1940 — Section 34

High Courts04 Oct 1977Dismissed

Vallabhadas Kanji (P) Ltd. Vs Esmail Koya and Others

High Court Of Kerala · (1977) 10 KL CK 0006

Constitution of India, 1950 — Article 226, 255Employees State Insurance Act, 1948 — Section 2(9)Payment of Gratuity Act, 1972 — Section 13, 2, 4, 4(2), 4(3)

High Courts03 Oct 1977

M. G. KOLLANKULAM Vs COMMISSIONER OF Income Tax, KERALA.

High Court Of Kerala · (1978) 115 ITR 160