High Courts24 Jan 1978
Deputy Commissioner of Sales Tax (Law) Vs Pio Food Packers
High Court Of Kerala · (1978) 6 CTR 104
Constitution of India, 1950 — Article 286
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,398 of 2,714
High Courts24 Jan 1978Dismissed
Kunhiraman Nambiyar Vs Gopalan Nair and Others
High Court Of Kerala · (1978) 01 KL CK 0011
Kerala Education Act, 1958 — Section 10, 2(6)Kerala Education Rules, 1959 — Rule 45
High Courts24 Jan 1978Dismissed
Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs Pio Food Packers
High Court Of Kerala · (1978) 2 ILR (Ker) 62 : (1978) 41 STC 364
Constitution of India, 1950 — Article 286
High Courts24 Jan 1978Dismissed
Janaki Amma and Others Vs S. Krishnan and Another
High Court Of Kerala · (1978) 01 KL CK 0004
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 7 Rule 11, Order 7 Rule 13, Order 9 Rule 13, 115Court Fees Act, 1876 — Section 8B, 8B(3)Kerala Court Fees and Suits Valuation Act, 1959 — Section 10, 12, 12(1), 12(2), 12(3)
High Courts20 Jan 1978Dismissed
State Transport Authority, Kerala and Others Vs Nallappa Transports, Pollachi
High Court Of Kerala · AIR 1978 Ker 140
Motor Vehicles Act, 1939 — Section 48, 48(3)
High Courts20 Jan 1978Dismissed
Premier Tyres Ltd. Vs The Premier Tyres Workers Union
High Court Of Kerala · (1978) 01 KL CK 0008
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(DD), 25F
High Courts18 Jan 1978Dismissed
Travancore-Cochin Chemicals Limited and Others Vs Kerala State Electricity Board and Others
High Court Of Kerala · AIR 1978 Ker 144
Electricity (Supply) Act, 1948 — Section 49
High Courts18 Jan 1978Dismissed
Choyyan Narayani Vs Ibrahim Kunhi and Others
High Court Of Kerala · AIR 1978 Ker 147
Registration Act, 1908 — Section 49
High Courts16 Jan 1978Dismissed
State Bank of Travancore Vs General Secretary, Association of the State Bank of Travancore (CNB Unit) Employees and Others
High Court Of Kerala · (1978) 2 LLJ 305
Banking Regulation Act, 1949 — Section 45(5)
High Courts13 Jan 1978Allowed
Burmah-Shell Oil Storage and Distributing Co. of India Ltd. Vs State of Kerala
High Court Of Kerala · (1978) 42 STC 1
General Sales Tax Act, 1963 — Section 5(1), 5(1)(ii)
High Courts13 Jan 1978Allowed
K. Balachandran Vs The Dy. Registrar, Co-operative Societies and Others
High Court Of Kerala · AIR 1978 Ker 126 : (1978) 36 FLR 400 : (1978) 2 LLJ 299
High Courts13 Jan 1978
Burmah Shell Oil Storage and Distributing, Co. of India Ltd. Vs State of Kerala
High Court Of Kerala · (1978) 6 CTR 98B
General Sales Tax Act, 1963 — Section 2(xv)
High Courts12 Jan 1978
Anandalakshmi Vs The Deputy Tahsildar and Another
High Court Of Kerala · (1978) 01 KL CK 0026
Constitution of India, 1950 — Article 226Kerala Revenue Recovery Act, 1968 — Section 5, 7, 7(3), 8, 8(3)
High Courts12 Jan 1978Dismissed
Food Corporation of India Vs Puthupariyam Panchayat and Others
High Court Of Kerala · (1978) 01 KL CK 0017
Kerala Municipalities Act, 1960 — Section 110Kerala Panchayat Raj Act, 1994 — Section 69, 69(1), 69(6), 72
High Courts12 Jan 1978Allowed
Varkey Joseph Pothanikatt Vs The Board of Revenue, Trivandrum and Others
High Court Of Kerala · AIR 1978 Ker 149 : (1978) 2 ILR (Ker) 74
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99
High Courts09 Jan 1978
Kerala Public Service Commission Vs Saroja Nambiar
High Court Of Kerala · (1978) 01 KL CK 0024
High Courts06 Jan 1978Allowed
State of Kerala Vs Thiruviam Pillai
High Court Of Kerala · (1978) 01 KL CK 0002
Constitution of India, 1950 — Article 311
High Courts06 Jan 1978Allowed
Nalini Vs The Divisional Manager L.I.C. of India
High Court Of Kerala · (1978) 01 KL CK 0001
High Courts05 Jan 1978
Mohammed Haneefa Vs Union of India (UOI) and Others
High Court Of Kerala · (1979) 1 LLJ 46
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts05 Jan 1978Allowed
K.C. Varkey Vs The Director of Industries and Commerce and Others
High Court Of Kerala · (1978) 01 KL CK 0022