High Courts17 Feb 1981Allowed

V.M. Mathew Vs Cicity John and Others

High Court Of Kerala · AIR 1982 Ker 56 : (1981) 2 ILR (Ker) 474

Civil Procedure Code, 1908 (CPC) — Section 21(2)Court Fees Act, 1870 — Section 10, 12(1), 12(2), 12(3), 12(4)