High Courts06 Feb 1981

Ramesan Vs State of Kerala

High Court Of Kerala · (1981) CriLJ 451

Criminal Procedure Code, 1973 (CrPC) — Section 229, 271, 354Penal Code, 1860 (IPC) — Section 302, 304
High Courts31 Jan 1981Allowed

Kochunni Vs Kuriakose

High Court Of Kerala · AIR 1982 Ker 87

Kerala Land Reforms Act, 1963 — Section 106, 108(3)Transfer of Property Act, 1882 — Section 105, 106
High Courts22 Jan 1981

Jayaprakash Vs State

High Court Of Kerala · (1981) CriLJ 460 : (1981) 2 ILR (Ker) 28

Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307