High Courts07 Aug 1981
Thattarathu Matathil Kootheri Karunakaran Nambiar Vs The Taluk Land Board, Tellicherry and Others
High Court Of Kerala · AIR 1982 Ker 212
Kerala Land Reforms Act, 1963 — Section 2(14), 82
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,354 of 2,714
High Courts06 Aug 1981Allowed
P. Indira Devi Vs Kumaran
High Court Of Kerala · AIR 1982 Ker 78 : (1982) 1 ILR (Ker) 90
Hindu Marriage Act, 1955 — Section 13
High Courts06 Aug 1981
New India Assurance Co. Ltd. Vs M. Jayarama Naik and Another
High Court Of Kerala · (1983) 54 CompCas 595 : (1981) 2 ILR (Ker) 763 : (1984) 1 LLJ 171
Motor Vehicles Act, 1939 — Section 96, 96(2), 96(6)Workmens Compensation Act, 1923 — Section 30
High Courts06 Aug 1981
Mariyumma and Another Vs C. Muhammad Moyin and Another
High Court Of Kerala · (1981) CriLJ 1888 : (1982) 1 ILR (Ker) 228
Motor Vehicles Act, 1939 — Section 110
High Courts05 Aug 1981
Satyan Vs State
High Court Of Kerala · (1981) CriLJ 1313
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 121, 132, 167, 29, 302Penal Code, 1860 (IPC) — Section 324, 326, 34, 377, 379
High Courts04 Aug 1981
Agricultural Income Tax Officer and Others Vs Puthumoole Krishna Bhat
High Court Of Kerala · (1981) 25 CTR 349 : (1981) 2 ILR (Ker) 745 : (1982) 133 ITR 532
Income Tax Act, 1961 — Section 34
High Courts03 Aug 1981Allowed
Koroth Sooppi Haji Vs The Taluk Land Board, Tellicherry and Others
High Court Of Kerala · AIR 1981 Ker 219
Kerala Land Reforms (Ceiling) Rules, 1970 — Rule 12Kerala Land Reforms Act, 1963 — Section 85(7)
High Courts31 Jul 1981Allowed
Fr. Varghese Vs Fr. Sebastian and Others
High Court Of Kerala · (1981) 07 KL CK 0039
Arms Act, 1959 — Section 29Civil Procedure Code, 1908 (CPC) — Section 100, 101, 102, 104, 105General Clauses Act, 1897 — Section 6
High Courts31 Jul 1981
Thoma Varkey etc. Vs Krishnan Nair Narayanan Nair and Others etc.
High Court Of Kerala · AIR 1981 Ker 228
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3Travancore Christian Succession Regulation Act, 1092 — Section 24
High Courts31 Jul 1981
Balan Vs State
High Court Of Kerala · (1981) CriLJ 1549
Penal Code, 1860 (IPC) — Section 379, 382, 383, 384, 385
High Courts31 Jul 1981Allowed
Ponnu and Another Vs Taluk Land Board, Chittur and Others
High Court Of Kerala · AIR 1982 Ker 330 : (1982) 1 ILR (Ker) 81
Kerala Land Reforms Act, 1963 — Section 84, 84(IA)
High Courts31 Jul 1981
State of Kerala Vs Mundan
High Court Of Kerala · (1981) CriLJ 1795 : (1982) 1 ILR (Ker) 310
Criminal Procedure Code, 1973 (CrPC) — Section 225, 226, 227, 228, 229Penal Code, 1860 (IPC) — Section 302, 449
High Courts30 Jul 1981
N. Dinesan Vs K.V. Baby
High Court Of Kerala · (1981) CriLJ 1551
Criminal Procedure Code, 1973 (CrPC) — Section 205, 273, 317, 397Penal Code, 1860 (IPC) — Section 494
High Courts29 Jul 1981
Kerala State Electricity Board Vs Marthoma Rubber Company Ltd.
High Court Of Kerala · AIR 1981 Ker 223
Telegraph Act, 1885 — Section 10, 16
High Courts29 Jul 1981
Management of Arya Vaidya Pharmacy (Coimbatore) Ltd. Vs Secretary, Arya Vaidya Pharmacy Employees Union and Another
High Court Of Kerala · (1982) 1 LLJ 364
High Courts28 Jul 1981
K.S.E. Board Vs Marthoma Rubber Co. Ltd. and Others
High Court Of Kerala · (1981) 07 KL CK 0034
Electricity (Supply) Act, 1948 — Section 42Electricity Act, 1910 — Section 51Telegraph Act, 1885 — Section 10, 16
High Courts27 Jul 1981
Jameela and Another Vs Moosa
High Court Of Kerala · (1981) 07 KL CK 0040
Civil Procedure Code, 1908 (CPC) — Section 115Customs and Inland Revenue Act, 1878 — Section 13(1)Landlord and Tenant Act, 1927 — Section 5(3)
High Courts23 Jul 1981Allowed
Konath Mohammed Master Vs Munsiff, Tirur and Others
High Court Of Kerala · AIR 1981 Ker 220
Kerala Panchayat (Decision of Election Disputes) Rules, 1963 — Rule 24(2), 24(4), 5(5)
High Courts20 Jul 1981
Kallianikutty Amma and Others Vs Govindan Nair and Others
High Court Of Kerala · (1981) 07 KL CK 0002
Civil Procedure Code, 1908 (CPC) — Section 115, 96