High Courts16 Oct 1981Allowed
State of Kerala Vs K.K. Vasudevan and Company
High Court Of Kerala · (1981) 10 KL CK 0012
Kerala Abkari Act, 1077 — Section 69
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,352 of 2,714
High Courts16 Oct 1981Allowed
Rayirakurup Vs Taluk Land Board and Others
High Court Of Kerala · AIR 1982 Ker 123
Kerala Land Reforms Act, 1963 — Section 100A(2A), 100A(3)Kerala Land Reforms Rules, 1970 — Rule 103A(2)
High Courts15 Oct 1981
Commissioner of Income Tax Vs V.S. Kumaraswamy Reddiar Trust
High Court Of Kerala · (1982) 8 TAXMAN 192
Income Tax Act, 1922 — Section 40, 41Income Tax Act, 1961 — Section 160, 160(1)(iv), 161, 161(1), 161(2)Trusts Act, 1882 — Section 3, 7, 7(b)
High Courts14 Oct 1981
State of Kerala Vs Raju
High Court Of Kerala · (1982) CriLJ 304
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 170, 173Evidence Act, 1872 — Section 63, 64, 65Penal Code, 1860 (IPC) — Section 408, 420, 465
High Courts06 Oct 1981Allowed
Kerala State Electricity Board Vs Cyriac Stephen
High Court Of Kerala · AIR 1982 Ker 61
Civil Procedure Code, 1908 (CPC) — Section 96Kerala Land Acquisition Act, 1961 — Section 20, 60
High Courts05 Oct 1981Allowed
Dr. P.H. Daniel and Another Vs K.N. Krishna Iyer
High Court Of Kerala · AIR 1982 Ker 95 : (1982) 1 ILR (Ker) 134 : (1982) 2 LLJ 353
High Courts01 Oct 1981
Parmeswara Kurup Janardhanan Pillai Vs State of Kerala
High Court Of Kerala · (1982) CriLJ 899 : (1982) 1 ILR (Ker) 333
Criminal Procedure Code, 1973 (CrPC) — Section 232, 233, 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Sept 1981
Commissioner of Income Tax Vs Ashok Textiles (P.) Ltd.
High Court Of Kerala · (1983) 35 CTR 387 : (1983) 141 ITR 785
Income Tax Act, 1961 — Section 147
High Courts30 Sept 1981Dismissed
Varkey Varkey Vs N.M. Kurian and Others
High Court Of Kerala · AIR 1982 Ker 222
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92Transfer of Property Act, 1882 — Section 52
High Courts29 Sept 1981
Rammohan Vs Jayakrishna and Another
High Court Of Kerala · AIR 1982 Ker 229
Kerala Advocates Welfare Funds Act, 1981 — Section 23
High Courts26 Sept 1981Allowed
K.P. Vijayan Vs P. Damodaran and Another
High Court Of Kerala · AIR 1982 Ker 173
Kerala Land Reforms Act, 1963 — Section 100E, 101, 72F(2), 72F(3)
High Courts26 Sept 1981
Merchants'' Association, Sherthallai and Another Vs The Sherthallai Municipality
High Court Of Kerala · AIR 1982 Ker 149 : (1982) 1 ILR (Ker) 126
Kerala Municipalities Act, 1960 — Section 183
High Courts24 Sept 1981
Traco Cable Co. Ltd. Vs Commissioner of Income Tax
High Court Of Kerala · (1982) 28 CTR 307 : (1982) 138 ITR 385 : (1982) 8 TAXMAN 7
Income Tax Act, 1961 — Section 33(1), 80J
High Courts22 Sept 1981Dismissed
P.K. Vasudeva Rao Vs K.C. Hari Menon and Another
High Court Of Kerala · AIR 1982 Ker 35 : (1982) 1 ILR (Ker) 118
Kerala Court Fees and Suits Valuation Act, 1959 — Section 40, 42(a)
High Courts22 Sept 1981
Vijayamma Vs State of Kerala and Others
High Court Of Kerala · (1981) 09 KL CK 0004
Kerala Education Rules, 1959 — Rule 10, 11(1), 13
High Courts17 Sept 1981Dismissed
Philip Raymond and Another Vs Kumara Pillai Demadaran Nair and Another
High Court Of Kerala · AIR 1982 Ker 136 : (1982) 1 ILR (Ker) 114
Succession Act, 1925 — Section 213, 214(1)
High Courts08 Sept 1981Dismissed
Sreekantan Nair Vs Chancellor, University of Kerala and Others
High Court Of Kerala · (1981) 09 KL CK 0005
Kerala University Act, 1969 — Section 20Kerala University Act, 1974 — Section 21, 22, 82, 82(1)
High Courts07 Sept 1981Partly Allowed
Collis Line Private Ltd. Vs New India Assurance Co. Ltd. and Another
High Court Of Kerala · AIR 1982 Ker 127 : (1982) 1 ILR (Ker) 13
Carriage of Goods by Sea Act, 1925 — Article 1, 3, 4Carriage of Goods by Sea Rules — Rule 2, 2(a), 2(c), 3, 8
High Courts04 Sept 1981
Dr. P. Damodaran Vs State of Kerala and Others
High Court Of Kerala · (1981) 09 KL CK 0022
Constitution of India, 1950 — Article 12, 14, 16, 226, 309Kerala State and Subordinate Services Rules, 1958 — Rule 32
High Courts04 Sept 1981
V.P. Mohammed Vs District Collector and Others
High Court Of Kerala · (1981) 09 KL CK 0021
Kerala Public Accountants Act, 1963 — Section 2(b), 3, 3(2), 3(3), 8