High Courts18 Nov 1981Allowed
Taharali Abdu Hussain Barbhaya Vs State of Kerala and Others
High Court Of Kerala · AIR 1982 Ker 204
Kerala Land Acquisition Act, 1961 — Section 3, 3(1), 6, 9(3)Land Acquisition Act, 1894 — Section 4, 6, 9
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,351 of 2,714
High Courts17 Nov 1981Dismissed
Ismail Match Works, Feroke and Another Vs The Divisional Forest Officer, Palghat Division and Another
High Court Of Kerala · AIR 1982 Ker 145
Kerala Forest Produce (Fixation of Selling Price) Act, 1978 — Section 3(2)
High Courts17 Nov 1981Dismissed
K.V. Kumaran Vs Labour Court and Another
High Court Of Kerala · (1981) 11 KL CK 0013
Constitution of India, 1950 — Article 226
High Courts16 Nov 1981Allowed
Savithri Amma Seethamma Vs Velayudhan Bhargavan and Others
High Court Of Kerala · AIR 1982 Ker 220 : (1982) 1 ILR (Ker) 411
Kerala Debt Relief Act, 1977 — Section 2(4)
High Courts13 Nov 1981Allowed
R.P. Ahammadkutty Haji Vs Vattakandy Ahammadkutty Haji and Another
High Court Of Kerala · AIR 1982 Ker 146
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts13 Nov 1981
K. Krishnankutty Nair Vs The State
High Court Of Kerala · (1983) CriLJ 78 : (1982) 1 ILR (Ker) 473
Prevention of Food Adulteration Rules, 1955 — Rule 9A
High Courts13 Nov 1981
Kesavan Vs Philomina and 30 Others
High Court Of Kerala · (1982) KLJ 40
Succession Act, 1925 — Section 213
High Courts13 Nov 1981
Commissioner of Income Tax Vs M. George and Brothers
High Court Of Kerala · (1983) 140 ITR 847
Constitution of India, 1950 — Article 20, 20(1)Income Tax Act, 1922 — Section 28(1)Income Tax Act, 1961 — Section 148, 271(1), 297(2)
High Courts13 Nov 1981
Kunju Mohammed and Another Vs Court of Judicial 1st Class Magistrate and Another
High Court Of Kerala · (1982) CriLJ 475
Criminal Procedure Code, 1973 (CrPC) — Section 441
High Courts12 Nov 1981
Joseph Vs Joseph and Others
High Court Of Kerala · (1981) 11 KL CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 173, 2, 210
High Courts09 Nov 1981
K.K. Prabhakaran and Another Vs State of Kerala and Others
High Court Of Kerala · (1981) 11 KL CK 0024
Constitution of India, 1950 — Article 14Kerala Education Rules, 1959 — Rule 3, 44AKerala State and Subordinate Services Rules, 1958 — Rule 39
High Courts06 Nov 1981
Keethadath Abdulkhader Vs Agricultural Income Tax Officer and Others
High Court Of Kerala · (1982) 28 CTR 317 : (1983) 140 ITR 91
Income Tax Act, 1950 — Section 31(4), 38Kerala Agricultural Income Tax Rules, 1951 — Rule 25A
High Courts05 Nov 1981Dismissed
A.P. Kochudevassy Vs State of Kerala
High Court Of Kerala · AIR 1982 Ker 90 : (1982) 1 ILR (Ker) 373
Contract Act, 1872 — Section 20, 22, 23, 70, 72
High Courts05 Nov 1981
Official Liquidator Vs Smt. K. Indira and Others
High Court Of Kerala · (1982) 1 ILR (Ker) 465
Companies Act, 1956 — Section 454(5), 454(5A), 633(1)Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts05 Nov 1981
Commissioner of Wealth-tax Vs P.N. Rajakrishna Menon
High Court Of Kerala · (1982) 1 ILR (Ker) 390 : (1982) 136 ITR 198
Kerala Land Reforms Act, 1963 — Section 72, 72(2), 72(3), 72(4), 72AWealth Tax Act, 1957 — Section 2
High Courts05 Nov 1981Dismissed
B. Madhava Vs Dr. Lalitha S.N. Bhat and Others
High Court Of Kerala · AIR 1982 Ker 134
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 13(6)
High Courts29 Oct 1981
Mrs. Grace George and M.K. Thomas and Others Vs Addl. Income Tax Officer and Others
High Court Of Kerala · (1982) 28 CTR 4 : (1982) 137 ITR 403
Income Tax Act, 1961 — Section 264Kerala Agricultural Income Tax Act, 1950 — Section 34, 5
High Courts29 Oct 1981Allowed
Abu Vs Kerala State
High Court Of Kerala · (1981) 10 KL CK 0002
Kerala Motor Vehicles Rules, 1989 — Rule 395, 395(1), 395(2)Motor Vehicles Act, 1988 — Section 81Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts28 Oct 1981
Mohammed Vs State of Kerala
High Court Of Kerala · (1982) CriLJ 1120
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 238, 239, 240Penal Code, 1860 (IPC) — Section 34, 353, 380, 454Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts22 Oct 1981Allowed
A.N. Padmanabhan Vs State of Kerala and Others
High Court Of Kerala · (1981) 10 KL CK 0013
Kerala Public Service Commission Rules of Procedure, 1976 — Rule 10, 11, 12, 13, 6Kerala State and Subordinate Services Rules, 1958 — Rule 2(2), 3, 31