High Courts17 Jul 1981Allowed
Season Rubbers and Others Vs State of Kerala
High Court Of Kerala · (1982) 1 ILR (Ker) 1 : (1981) 48 STC 256
Constitution of India, 1950 — Article 286
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,355 of 2,714
High Courts16 Jul 1981
Deputy Commissioner of Sales Tax (Law) Vs International Fisheries Ltd.
High Court Of Kerala · (1982) 1 ILR (Ker) 792 : (1981) 48 STC 409
General Clauses Act, 1897 — Section 10, 5A
High Courts16 Jul 1981
R.A. Usmankutty Vs State and Another
High Court Of Kerala · (1981) CriLJ 1669 : (1982) 1 ILR (Ker) 788
Prevention of Food Adulteration Rules, 1955 — Rule 17, 7
High Courts15 Jul 1981
Pradeepan Vs State of Kerala
High Court Of Kerala · (1981) CriLJ 1356
Criminal Procedure Code, 1973 (CrPC) — Section 167, 170, 171, 41, 42
High Courts14 Jul 1981
Indian Rare Earths Ltd. Vs Subaida Beevi
High Court Of Kerala · (1981) 2 ILR (Ker) 584 : (1981) 2 LLJ 293
High Courts14 Jul 1981Allowed
Mathen Eapen Vs The Taluk Land Board, Kanjirappallay and Others
High Court Of Kerala · AIR 1981 Ker 257
Kerala Land Reforms Act, 1963 — Section 2(15), 82, 84, 84(1)
High Courts14 Jul 1981Allowed
E.C. Joy Vs The Principal, Bharathamatha College and Others
High Court Of Kerala · (1981) 07 KL CK 0004
Kerala Service Rules, 1958 — Rule 126A, 66, 74, 78, 79
High Courts13 Jul 1981
A. Krishnan kutty and 10 Others Vs General Manager, K.S.R.T.C. and 5 Others
High Court Of Kerala · (1982) KLJ 119
Industrial Disputes Act, 1947 — Section 2(a), 2(j), 2(oo), 25(j), 25F
High Courts13 Jul 1981
Sivathanu Pillai Vs Lakshmi Rajamma
High Court Of Kerala · AIR 1981 Ker 214
Civil Procedure Code, 1908 (CPC) — Section 11, 9Kerala Land Reforms Act, 1963 — Section 125
High Courts13 Jul 1981
Muthayyan Vs Manager, Kadalur Estate
High Court Of Kerala · (1982) 1 LLJ 23
Industrial Disputes Act, 1947 — Section 2
High Courts09 Jul 1981Dismissed
Nachimuthu and Others Vs The Taluk Land Board, Chittur and Others
High Court Of Kerala · AIR 1981 Ker 200
Kerala Land Reforms Act, 1963 — Section 85(6)
High Courts08 Jul 1981Dismissed
Madathil Thattantavita Khalid Vs Palott Moothammantakath Sainabi and Others
High Court Of Kerala · AIR 1981 Ker 230 : (1981) 2 ILR (Ker) 721
High Courts07 Jul 1981
Kunhikannan Vs Adjutant General and Another
High Court Of Kerala · (1982) CriLJ 306
Army Act, 1950 — Section 164, 165
High Courts07 Jul 1981Dismissed
Kunnummal Chovvaru Vs A.K. Janaki and Another
High Court Of Kerala · AIR 1981 Ker 169
Kerala Land Reforms (Tenancy) Rules, 1970 — Rule 94Kerala Land Reforms Act, 1963 — Section 72
High Courts07 Jul 1981
P.C. Joseph and Sons Vs State of Kerala
High Court Of Kerala · (1981) 2 ILR (Ker) 713 : (1981) 48 STC 563
Kerala General Sales Tax Act, 1963 — Section 5A
High Courts06 Jul 1981Allowed
T.V. Anandan and Another Vs State of Kerala and Others
High Court Of Kerala · AIR 1981 Ker 242
Constitution of India, 1950 — Article 14Kerala Education Rules, 1959 — Rule 15, 15A
High Courts03 Jul 1981Allowed
Radha''s Fancy Piece Goods Merchants Vs State of Kerala
High Court Of Kerala · (1982) 1 ILR (Ker) 193 : (1981) 48 STC 361
Kerala General Sales Tax Act, 1963 — Section 9
High Courts02 Jul 1981Dismissed
Ungottukurussi Service Co-operative Bank Ltd. Vs Balakrishnan
High Court Of Kerala · (1981) 07 KL CK 0038
Co-operative Societies Act, 1969 — Section 69, 80Industrial Disputes Act, 1947 — Section 2, 33C(2)Payment of Wages Act, 1936 — Section 15, 22
High Courts02 Jul 1981
Peter Joseph Vs Appellate Authority (L.R.), Ernakulam
High Court Of Kerala · AIR 1981 Ker 251
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Kerala Land Reforms Act, 1963 — Section 80A(3)
High Courts01 Jul 1981
The Secretary, Board of Revenue Vs S.S. Sankaranarayana Reddiar and Others
High Court Of Kerala · AIR 1981 Ker 181 : (1981) 2 ILR (Ker) 341
Kerala Stamp Act, 1959 — Article 21, 43B, 48, 2