High Courts30 Jul 1984Dismissed
Krishnamma Vs Nageswari Amma
High Court Of Kerala · (1984) KLJ 636
Kerala Land Reforms Act, 1963 — Section 125(3)
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,315 of 2,714
High Courts27 Jul 1984Allowed
T.T Mathew Vs Thomas P. George
High Court Of Kerala · (1985) KLJ 395
Limitation Act, 1963 — Section 19
High Courts27 Jul 1984
Travancore Tea Estates Co. Ltd. Vs Commissioner of Income Tax Commissioner of Income Tax Vs Travancore Tea Estates Co. Ltd.
High Court Of Kerala · (1985) 153 ITR 444
Income Tax Act, 1961 — Section 210, 212, 212(1), 212(3A), 213
High Courts27 Jul 1984Allowed
G. Mohanan Unnithan and Others Vs G. Chandrasekharan Unnithan
High Court Of Kerala · AIR 1985 Ker 98
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 13, Order 20 Rule 4, Order 31 Rule 1, 115, 2(14)
High Courts27 Jul 1984Allowed
New India Assurance Co. Ltd. and C. Sahadevao and Another Vs E.K. Muhammed and Others and Thettan Alavikutty and Others
High Court Of Kerala · (1987) 61 CompCas 490
Motor Vehicles Act, 1939 — Section 103A(1), 103A(2), 103A(3)
High Courts27 Jul 1984Dismissed
K.C. Bhaskaran Vs P.C. Unni
High Court Of Kerala · (1984) KLJ 802
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Jul 1984Dismissed
M.K. Prasannan Vs The R.T.A., Kottayam and Others
High Court Of Kerala · AIR 1985 Ker 56
Kerala Motor Vehicles Rules, 1989 — Rule 177A(3)Motor Vehicles Act, 1939 — Section 47(1)
High Courts24 Jul 1984Dismissed
M.K. Prasannan Vs The R.T.A., Kottayam and 3 Others
High Court Of Kerala · (1984) KLJ 610
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 47(1)
High Courts24 Jul 1984
Commissioner of Agricultural Income Tax Vs Pullangode Rubber and Produce Co. Ltd.
High Court Of Kerala · (1986) 160 ITR 337
Kerala Agricultural Income Tax Act, 1950 — Section 5
High Courts23 Jul 1984Allowed
Joy Vs State
High Court Of Kerala · (1984) KLJ 705
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 80
High Courts23 Jul 1984
Commissioner of Income Tax Vs Seematti Trust
High Court Of Kerala · (1985) 46 CTR 356 : (1985) 154 ITR 771 : (1985) 23 TAXMAN 498
Income Tax Act, 1961 — Section 161
High Courts23 Jul 1984
Poulose Vs The State
High Court Of Kerala · (1985) CriLJ 222
Penal Code, 1860 (IPC) — Section 332, 353, 99Probation of Offenders Act, 1958 — Section 3
High Courts23 Jul 1984
Poulose Vs State
High Court Of Kerala · (1984) KLJ 872
Penal Code, 1860 (IPC) — Section 332, 353, 99Probation of Offenders Act, 1958 — Section 3
High Courts20 Jul 1984Dismissed
A. Abdul Rahim and Another Vs The State of Kerala and Others
High Court Of Kerala · (1984) KLJ 700
High Courts20 Jul 1984
K.M. Mathew and Others Vs T.V. Balan
High Court Of Kerala · (1985) CriLJ 1039
Criminal Procedure Code, 1973 (CrPC) — Section 199, 200, 482Penal Code, 1860 (IPC) — Section 482, 499, 500, 501, 502
High Courts20 Jul 1984
A. Abdul Rahim and Another Vs State of Kerala and Others
High Court Of Kerala · AIR 1985 Ker 103
Kerala Education Rules, 1959 — Rule 92
High Courts20 Jul 1984
State of Kerala Vs Chakku and Another
High Court Of Kerala · (1985) CriLJ 414
Criminal Procedure Code, 1973 (CrPC) — Section 452Essential Commodities Act, 1955 — Section 6A, 6B, 6C
High Courts19 Jul 1984Allowed
Karthiyani Amma and Others Vs Kunhi Thommen and Others
High Court Of Kerala · (1984) KLJ 713
Easements Act, 1882 — Section 15(2), 47
High Courts18 Jul 1984
Commissioner of Income Tax Vs G.T.N. Textiles Limited
High Court Of Kerala · (1985) 44 CTR 62 : (1985) 155 ITR 5
Income Tax Act, 1961 — Section 36(1), 40A(7)
High Courts17 Jul 1984
Commissioner of Income Tax Vs Phair Laboratories
High Court Of Kerala · (1985) 154 ITR 141
Income Tax Act, 1961 — Section 186