High Courts05 Jul 1984Dismissed
State of Kerala Vs Kottammal Mammeeriyakutty and Others
High Court Of Kerala · AIR 1985 Ker 109
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2)
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,317 of 2,714
High Courts05 Jul 1984Allowed
Abraham and Others Vs State of Kerala and Others
High Court Of Kerala · (1984) KLJ 529
Constitution of India, 1950 — Article 226
High Courts05 Jul 1984Dismissed
State of Kerala Vs Mammeeriakutty and Others
High Court Of Kerala · (1984) KLJ 718
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10Kerala Land Acquisition Act, 1961 — Section 20, 3
High Courts04 Jul 1984Allowed
Abraham Jacob Vs Usha K. Mamman
High Court Of Kerala · (1984) KLJ 593
Constitution of India, 1950 — Article 217Divorce Act, 1869 — Section 18, 19, 19(3), 2Limitation Act, 1963 — Section 29
High Courts03 Jul 1984Dismissed
P. Ramadasan and Others Vs P.A. Johny and Others
High Court Of Kerala · (1984) KLJ 608
Kerala Public Service Commission (Additional Functions) Act, 1963 — Section 3
High Courts03 Jul 1984Dismissed
P.K. Ibrahimkutty and Others Vs State of Kerala and Others
High Court Of Kerala · (1984) KLJ 523
Criminal Procedure Code, 1973 (CrPC) — Section 349, 360Penal Code, 1860 (IPC) — Section 143, 146, 147, 149, 427
High Courts02 Jul 1984
O.J. Antony and Others Vs State of Kerala and Others
High Court Of Kerala · (1984) KLJ 571
Industrial Disputes Act, 1947 — Section 7, 7(3)
High Courts02 Jul 1984Dismissed
Chandrika Amma Vs Mohammed
High Court Of Kerala · AIR 1984 Ker 198
Civil Procedure Code, 1908 (CPC) — Section 115Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)
High Courts02 Jul 1984Dismissed
Dr. K.M. Sudalman Vs State of Kerala'' and Others
High Court Of Kerala · (1984) KLJ 795
Indian Medical Council Act, 1956 — Section 19, 19A, 33, 33(k)
High Courts02 Jul 1984Dismissed
Sivaraman Rajendran Vs Janaky Sumathy
High Court Of Kerala · (1985) KLJ 198
Hindu Adoptions and Maintenance Act, 1956 — Section 18(2), 18(2)(b)
High Courts29 Jun 1984Dismissed
Mrs. Moni Senan and Another Vs State of Kerala and Others
High Court Of Kerala · AIR 1985 Ker 111
Constitution of India, 1950 — Article 14, 19, 19(1), 226Kerala Abkari Act, 1077 — Section 5
High Courts29 Jun 1984
Sreepadam Vs Commissioner of Wealth Tax and Others
High Court Of Kerala · (1985) 155 ITR 318 : (1984) KLJ 518
Income Tax Act, 1961 — Section 171Wealth Tax Act, 1957 — Section 20
High Courts29 Jun 1984
A.P. Aboobacker Vs The Sales Tax Officer and Others
High Court Of Kerala · (1985) 59 STC 41
Kerala Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1967 — Section 3(1)(b)(ii), 3(1)(b)(iii)
High Courts27 Jun 1984Allowed
Elavalli Kurisupally Prarthana Sangham Vs Velu Appunni
High Court Of Kerala · (1984) KLJ 516
Kerala Debt Relief Act, 1977 — Section 2, 3, 9
High Courts27 Jun 1984
Mysore Essential Oil Industries Vs Collector of Customs
High Court Of Kerala · (1985) 4 ECC 226
Constitution of India, 1950 — Article 226
High Courts27 Jun 1984
V.V. George Vs Commissioner of Agricultural Income Tax
High Court Of Kerala · (1987) 163 ITR 356
Kerala Agricultural Income Tax Act, 1950 — Section 18(4), 25, 26, 34
High Courts27 Jun 1984
Commissioner of Income Tax Vs P.T. Antony and Sons
High Court Of Kerala · (1984) 42 CTR 86 : (1985) 151 ITR 34
Income Tax Act, 1961 — Section 139, 139(5), 148, 271(1)
High Courts27 Jun 1984
V. George Vs Commissioner of Agrl. Income Tax
High Court Of Kerala · (1985) 45 CTR 142
Kerala Agricultural Income Tax Act, 1950 — Section 25, 26
High Courts26 Jun 1984
T.R. Sundaresan and Others Vs Director General, Civil Aviation Dept., New Delhi and Others
High Court Of Kerala · AIR 1985 Ker 59
Aircraft Rules, 1937 — Rule 78CAricraft Act, 1934 — Section 5Constitution of India, 1950 — Article 14
High Courts25 Jun 1984
Govinda Prabhu and Bro. Vs Addl., Sales Tax Officer
High Court Of Kerala · (1984) KLJ 832
Constitution of India, 1950 — Article 14, 226Kerala General Sales Tax Act, 1963 — Section 17(1), 35