High Courts28 Aug 1984Dismissed
Alavi and Others Vs Aminakutty Umma and Others
High Court Of Kerala · (1985) KLJ 22
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,313 of 2,714
High Courts27 Aug 1984Allowed
Thulasikumar Anil Kumar and Another Vs Gopikuttan Nair
High Court Of Kerala · (1984) KLJ 798
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20, 3Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts27 Aug 1984Allowed
Thulasikumar Anil Kumar and Another Vs Raghavan Nair
High Court Of Kerala · AIR 1985 Ker 20
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4Hindu Adoptions and Maintenance Act, 1956 — Section 20, 20(1), 3, 6Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts24 Aug 1984
Commissioner of Income Tax Vs B. Ramanujam Thampi and Others
High Court Of Kerala · (1987) 167 ITR 831
Income Tax Act, 1961 — Section 271(1)
High Courts24 Aug 1984Dismissed
P.C. Varghese, Adv. Vs R.T.A. Malappuram and Others
High Court Of Kerala · AIR 1985 Ker 44
Central Motor Vehicles Rules, 1989 — Rule 170, 172, 212Motor Vehicles Act, 1939 — Section 57, 64A
High Courts24 Aug 1984
COMMISSIONER OF Income Tax Vs B. RAMANUJAM THAMPI AND OTHERS.
High Court Of Kerala · (1987) 167 ITR 831
Income Tax Act, 1961 — Section 147, 271, 274
High Courts24 Aug 1984
Mathai Mathai and Others Vs Payikkattu Varkey and Others
High Court Of Kerala · (1984) KLJ 780
Kerala Compensation for Tenants Improvements Act, 1958 — Section 5(3)Transfer of Property Act, 1882 — Section 51
High Courts24 Aug 1984
Food Inspector Vs P.C. Kochunni and Another
High Court Of Kerala · (1984) KLJ 678
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)(a)(i), 17
High Courts23 Aug 1984
The Commissioner of Income Tax Kerala Vs The Sree Narayana Trust Quilon
High Court Of Kerala · (1984) KLJ 727
Income Tax Act, 1961 — Section 11, 2(15)
High Courts23 Aug 1984
Commissioner of Income Tax Vs Sree Narayana Trust
High Court Of Kerala · (1985) 155 ITR 389
Income Tax Act, 1961 — Section 11, 2(15)
High Courts23 Aug 1984
Secretary, Meters Staff Association Vs United Electrical Industries Ltd.
High Court Of Kerala · (1984) 2 LLJ 446
Constitution of India, 1950 — Article 12, 226
High Courts23 Aug 1984
The Secretary Meters Staff Association Vs General Manager, United Electrical Industries Ltd.
High Court Of Kerala · (1984) KLJ 720
Constitution of India, 1950 — Article 12, 226
High Courts22 Aug 1984Dismissed
Dileepkumar (a) Raju and 2 others Vs State of Kerala
High Court Of Kerala · (1984) KLJ 672
Penal Code, 1860 (IPC) — Section 302, 34, 449
High Courts22 Aug 1984Allowed
P. Narayana Menon Vs P. Bhageerathi Amma
High Court Of Kerala · AIR 1985 Ker 14
Evidence Act, 1872 — Section 101, 102, 103, 104Trusts Act, 1882 — Section 82
High Courts22 Aug 1984
Dileepkumar and Others Vs State of Kerala
High Court Of Kerala · (1985) CriLJ 114
Penal Code, 1860 (IPC) — Section 302, 34, 449
High Courts20 Aug 1984Dismissed
Paraprath Puthiyapurayil Abdulla Vs The Rent Controller, Taliparamba and Another
High Court Of Kerala · (1984) KLJ 665
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 155, 226, 340Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(2)(b), 11(3), 23, 23(1), 23(1)(j)
High Courts20 Aug 1984
Philip Vs Raphael and Others
High Court Of Kerala · (1985) CriLJ 126
Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 245, 340, 463Penal Code, 1860 (IPC) — Section 471
High Courts17 Aug 1984Dismissed
Smt. Nabeesa Vs Land Tribunal Cannanore and Others
High Court Of Kerala · (1984) KLJ 883
Kerala Land Reforms Act, 1963 — Section 75, 75(3)
High Courts16 Aug 1984
Mohammed Kutty Vs State of Kerala
High Court Of Kerala · (1984) KLJ 658
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 397