High Courts28 Sept 1984
Govinda Menon Vs Muhammed Unni Haji and Others
High Court Of Kerala · (1985) CriLJ 1036
Criminal Procedure Code, 1973 (CrPC) — Section 173, 210, 239, 378, 417
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,312 of 2,714
High Courts28 Sept 1984Dismissed
Dr. S. Sugunan Vs The University of Kerala and Others
High Court Of Kerala · (1984) KLJ 744
Constitution of India, 1950 — Article 226Kerala University Act, 1974 — Section 17, 18(3), 2
High Courts27 Sept 1984
C. I. Mathew and Another Vs Govt. of India Home Dept. C.I.B. New Delhi and Others
High Court Of Kerala · (1984) KLJ 766
Constitution of India, 1950 — Article 21, 22, 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 167, 2(e), 41, 438, 46Penal Code, 1860 (IPC) — Section 420, 421
High Courts27 Sept 1984
C.T. Mathew and Another Vs Govt. of India, Home Dept. (C.I.B.) and Others
High Court Of Kerala · (1985) CriLJ 1316
Constitution of India, 1950 — Article 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 154, 167, 41, 438, 46Penal Code, 1860 (IPC) — Section 420, 421
High Courts27 Sept 1984Dismissed
Ouseph Varkey and Another Vs Subramonia Iyer
High Court Of Kerala · (1984) KLJ 817
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17, 17(1)(b), 17(2)(b)
High Courts26 Sept 1984
Ramakrishnan Vs K. Musalikutty and 19 Others
High Court Of Kerala · (1984) KLJ 737
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(a), 134, 135, 137
High Courts26 Sept 1984
Ramakrishnan Vs K. Musalikutty and Others
High Court Of Kerala · (1985) CriLJ 630
Criminal Procedure Code, 1973 (CrPC) — Section 1, 133, 134, 135, 137
High Courts25 Sept 1984
K.G. Narayanankutty Vs T.E. Sekhara Menon and Others
High Court Of Kerala · (1985) CriLJ 570
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137
High Courts20 Sept 1984Allowed
The Sales Tax Officer Vs Sankaran
High Court Of Kerala · (1986) 61 STC 370
Kerala Agricultural Income Tax Act, 1950 — Section 34
High Courts19 Sept 1984
Commissioner of Income Tax Vs M.C. Menon
High Court Of Kerala · (1986) 157 ITR 40
High Courts19 Sept 1984Allowed
Komu Haji Hysrose Haji Vs Moosakutty Bava
High Court Of Kerala · AIR 1985 Ker 126
Limitation Act, 1963 — Article 1, 14
High Courts17 Sept 1984Dismissed
Union of India and another Vs P. Sathikumaran Nair and others
High Court Of Kerala · (1984) KLJ 733
Constitution of India, 1950 — Article 14, 16, 16(1), 39(d)
High Courts05 Sept 1984
M. Kunka Kurup and Another Vs Lakshmikutty Amma and others
High Court Of Kerala · (1984) KLJ 786
Civil Procedure Code, 1908 (CPC) — Section 100(5)Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 11
High Courts31 Aug 1984
Union of India Vs P. Kunhabdulla
High Court Of Kerala · (1985) 1 LLJ 331
Constitution of India, 1950 — Article 19, 226, 226A, 311
High Courts31 Aug 1984
State of Kerala Vs K. Bhaskaran
High Court Of Kerala · AIR 1985 Ker 49
Contract Act, 1872 — Section 73
High Courts31 Aug 1984Dismissed
M/s United Industries (India) Vs Mathai Joseph and Others
High Court Of Kerala · (1984) KLJ 885
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Transfer of Property Act, 1882 — Section 43, 52, 53
High Courts30 Aug 1984
L. Kunhamu Haji Vs State of Kerala
High Court Of Kerala · (1985) 155 ITR 516
Kerala Agricultural Income Tax Act, 1950 — Section 4(1), 4(3), 9(2)
High Courts30 Aug 1984
Chillikkodathil Manuel Augustin Vs State of Kerala and Another
High Court Of Kerala · (1984) CriLJ 1897
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 2, 242, 251, 254, 256
High Courts29 Aug 1984
E.K. Joseph, E.K. Mathew and Bros. Vs Commissioner of Wealth Tax
High Court Of Kerala · (1985) 45 CTR 140 : (1985) 155 ITR 507 : (1985) 23 TAXMAN 160
Wealth Tax Act, 1957 — Section 5(1)
High Courts29 Aug 1984
E.K. Joseph Vs The Commissioner of Wealth-Tax
High Court Of Kerala · (1984) KLJ 741
Wealth Tax Act, 1957 — Section 5(1)(viiia), 5(1)(vim)