High Courts20 Nov 1984
Santhakumari Vs Padmanabhan and Another
High Court Of Kerala · (1985) KLJ 133
Criminal Procedure Code, 1973 (CrPC) — Section 122(4), 125, 125(4), 127, 127(2)
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,310 of 2,714
High Courts20 Nov 1984
R. Gopalan Vs The state of Kerala and Others
High Court Of Kerala · (1985) KLJ 151
Criminal Procedure Code, 1973 (CrPC) — Section 200, 256, 284Penal Code, 1860 (IPC) — Section 34, 500
High Courts16 Nov 1984Allowed
K. Raju Varghese Another Vs State of Kerala and Others
High Court Of Kerala · (1985) KLJ 92
Constitution of India, 1950 — Article 30(1)
High Courts14 Nov 1984Dismissed
P. Saraswathi and Another Vs Devaki Remani
High Court Of Kerala · (1985) KLJ 161
Hindu Disposition Of Property Act, 1916 — Section 2, 3Succession Act, 1925 — Section 113, 114, 115, 116Transfer of Property Act, 1882 — Section 12, 122, 13, 2, 20
High Courts13 Nov 1984Dismissed
Mukkatithazhe Kottakkakath Kunhammed and Others Vs Mukkatithazhe Kottakkakath Pathumotti and Others
High Court Of Kerala · (1984) KLJ 864
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 105(2), 151
High Courts12 Nov 1984Dismissed
R. Bhaskara Panicker Vs The Kerala Co-operative Tribunal Trivandrum and Others
High Court Of Kerala · (1984) KLJ 839
Constitution of India, 1950 — Article 226
High Courts10 Nov 1984Allowed
Mytheen Kunjukunju Vs District Collector and Others
High Court Of Kerala · AIR 1984 Ker 179
Rice Milling Industry (Regulation) Act, 1958 — Section 3, 5, 6, 8(3)
High Courts09 Nov 1984Partly Allowed
V.K. Velappu Vs M.J. Varu
High Court Of Kerala · (1987) 61 CompCas 368
Negotiable Instruments Act, 1881 (NI) — Section 78, 8, 82
High Courts09 Nov 1984Dismissed
V.K. Velappan Vs M.J. Vasu
High Court Of Kerala · (1984) KLJ 850
Negotiable Instruments Act, 1881 (NI) — Section 78, 8, 82
High Courts08 Nov 1984Dismissed
K.S.E. Board Vs Varkey Sebastian
High Court Of Kerala · (1984) KLJ 899
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts07 Nov 1984Dismissed
N.T. Varkey Vs State Bank of Travancore
High Court Of Kerala · (1987) 61 CompCas 346
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11, 12Limitation Act, 1963 — Section 18
High Courts07 Nov 1984
K.R. Gopalakrishnan Vs P. Raman Namboodiri
High Court Of Kerala · (1985) CriLJ 1035 : (1985) 2 RCR(Criminal) 174
Penal Code, 1860 (IPC) — Section 197, 482, 499, 500
High Courts06 Nov 1984
V. Prakashan Vs K.P. Pankajakshan and Another.
High Court Of Kerala · (1985) KLJ 85
Criminal Procedure Code, 1973 (CrPC) — Section 451Penal Code, 1860 (IPC) — Section 307
High Courts06 Nov 1984Dismissed
Ramadas Damodar Vs Anna Nidhyiri and Others
High Court Of Kerala · (1985) KLJ 70
Limitation Act, 1963 — Section 27
High Courts05 Nov 1984Allowed
P. Kesavan Vs B. Krishnamma
High Court Of Kerala · AIR 1985 Ker 259
General Clauses Act, 1897 — Section 6Hindu Marriage Act, 1955 — Section 29(2), 4
High Courts31 Oct 1984
Commissioner of Income Tax Vs Kerala Financial Corporation Ltd.
High Court Of Kerala · (1985) 47 CTR 286 : (1985) 155 ITR 246
Income Tax Act, 1961 — Section 116
High Courts30 Oct 1984
R. Gopalan Nair Vs State and Others
High Court Of Kerala · (1985) CriLJ 723
Criminal Procedure Code, 1973 (CrPC) — Section 200, 256, 284Penal Code, 1860 (IPC) — Section 34
High Courts30 Oct 1984
Dr. P.R. Vydianathan Vs State of Kerala and Others
High Court Of Kerala · AIR 1985 Ker 188
Constitution of India, 1950 — Article 226
High Courts30 Oct 1984Allowed
Rajan Nair Vs General Manager, INCS, Bombay and Others
High Court Of Kerala · (1984) KLJ 855
Constitution of India, 1950 — Article 12, 14, 16, 226Industrial Disputes Act, 1947 — Section 2(j), 2(oo), 2(s), 25B, 25B(2)Navy Act, 1957 — Section 3, 3(12A)
High Courts29 Oct 1984Dismissed
Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes) Vs Shaw Wallace and Company Limited
High Court Of Kerala · (1985) 58 STC 333