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High Court Of Kerala judgments

54,272 judgments · page 2,309 of 2,714

High Courts12 Dec 1984Dismissed

Radha Thiagarajan Vs South Indian Bank Ltd. and Others

High Court Of Kerala · (1984) 12 KL CK 0002

Contract Act, 1872 — Section 128, 134, 135, 137, 139Industries (Development and Regulation) Act, 1951 — Section 18ASick Textile Undertakings (Nationalisation) Act, 1974 — Section 17, 19, 20, 21, 22
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High Courts24 Nov 1984Dismissed

Abdul Rahiman Vs State of Kerala and Others

High Court Of Kerala · (1985) 6 ECC 1

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3, 5A, 8, 9Constitution of India, 1950 — Article 22, 32General Clauses Act, 1897 — Section 21
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High Courts24 Nov 1984Allowed

M.R. Gopalakrishnan Nair Vs M.K. Joshi and Another

High Court Of Kerala · (1985) KLJ 126

Civil Procedure Code, 1908 (CPC) — Section 151, 9Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 10(1), 11, 11(4)(iv), 14, 17(2)Minimum Wages Act, 1948 — Section 20, 20(3)
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