High Courts27 Feb 1990Allowed
Gwalior Rayon Silk Mfg. (Wvg.) Co. Ltd. Vs Shri Andavar and Co.
High Court Of Kerala · AIR 1991 Ker 134 : (1990) KLJ 496
Contract Act, 1872 — Section 56
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,181 of 2,714
High Courts27 Feb 1990
A.K. Janardhanan Vs Joint Registrar of Co-operative Societies and Others
High Court Of Kerala · (1990) 02 KL CK 0008
High Courts27 Feb 1990Dismissed
Punnoose Vs K.V. Chacko and Others
High Court Of Kerala · AIR 1990 Ker 352 : (1990) 3 ILR (Ker) 105
Succession Act, 1925 — Section 283
High Courts27 Feb 1990Dismissed
State of Kerala Vs Radhamony Amma and Another
High Court Of Kerala · (1990) 02 KL CK 0002
Kerala Education Rules, 1959 — Rule 1AKerala Service Rules, 1958 — Rule 12(7)
High Courts26 Feb 1990
Kalloli Kunhikannan and another Vs Mannan Paithal and another
High Court Of Kerala · (1990) 1 KLJ 407
General Clauses Act, 1897 — Section 6Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 18, 18(1), 20, 20AKerala Shops and Commercial Establishment Act, 1960 — Section 18, 5
High Courts26 Feb 1990Allowed
P. Anil and another Vs Devaki and others
High Court Of Kerala · (1990) 1 KLJ 611
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, 115, 144, 151, 47Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(1), 11(2)(a), 11(2)(b), 11(2)(c)
High Courts26 Feb 1990
F.K. Hussain Vs Union of India (UOI) and Others
High Court Of Kerala · AIR 1990 Ker 321
Constitution of India, 1950 — Article 21
High Courts26 Feb 1990Dismissed
Sandeep and another''s Vs Sarojini Nossiar and others
High Court Of Kerala · (1990) 1 KLJ 625
Hindu Minority and Guardianship Act, 1956 — Section 5, 6, 8, 8(2)
High Courts22 Feb 1990
Pathummakutty and etc. Vs Thekkechalil Kathiyumma and Another etc.
High Court Of Kerala · AIR 1990 Ker 286 : (1990) 3 ILR (Ker) 906
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 89(1), Order 21 Rule 89(2), Order 21 Rule 90, Order 21 Rule 91Limitation Act, 1963 — Article 127
High Courts22 Feb 1990
T.C. Kuruvila Vs Managing Director, Southern Roadways Ltd. and Another
High Court Of Kerala · (1990) 2 ACC 399 : (1991) ACJ 16 : (1990) 3 ILR (Ker) 105
Kerala Motor Accidents Claim Tribunal Rules, 1977 — Rule 21Motor Vehicles Act, 1939 — Section 110
High Courts22 Feb 1990Dismissed
K. Rajan Pillai Vs State of Kerala and others
High Court Of Kerala · (1990) 1 KLJ 504
Kerala Education Act, 1958 — Section 13
High Courts21 Feb 1990
Swati Roller Flour Mills (P) Ltd. and anothers Vs State of Kerala and others
High Court Of Kerala · (1990) 1 KLJ 513
Kerala Headload Workers Act, 1978 — Section 18
High Courts19 Feb 1990
Walter D. Paul Vs K.S. Ummer and Others
High Court Of Kerala · (1990) KLJ 693
Kerala Panchayat Act, 1960 — Section 24(1)
High Courts19 Feb 1990
Philippose Cheiran and Another Vs T.A. Edward Lobo and Another
High Court Of Kerala · (1991) 2 ACC 585 : (1991) ACJ 634 : (1990) 2 ILR (Ker) 183
Evidence Act, 1872 — Section 35
High Courts19 Feb 1990
Cherian Vs State and Another
High Court Of Kerala · (1990) KLJ 688
Kerala Motor Vehicles Taxation Act, 1976 — Section 20
High Courts19 Feb 1990Dismissed
K. Kunjamma and Others Vs Bhageerathy Amma Gomathy Amma and Others
High Court Of Kerala · AIR 1991 Ker 111 : (1990) 2 ILR (Ker) 525
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 8Limitation Act, 1963 — Article 137, 61, 30
High Courts19 Feb 1990Allowed
Philippose Cherian and Another Vs T.A. Edward Lobo and Another
High Court Of Kerala · (1991) ACJ 634
Evidence Act, 1872 — Section 35
High Courts16 Feb 1990
P. Govindankutty and others Vs State and Others
High Court Of Kerala · (1990) 1 KLJ 474
Co-operative Societies Act, 1912 — Section 32
High Courts16 Feb 1990
Simon Vs Thitheerumma and Another
High Court Of Kerala · (1990) 02 KL CK 0045
Specific Relief Act, 1963 — Section 20, 20(1), 20(2), 20(3)
High Courts16 Feb 1990
Annathu Sarojini and Others Vs Muhammed Sainulabdeen and Others
High Court Of Kerala · AIR 1990 Ker 248
Easements Act, 1882 — Section 60