COURT ARCHIVE

High Court Of Kerala judgments

54,272 judgments · page 2,179 of 2,714

High Courts23 Mar 1990Dismissed

Adam Vs Mammad

High Court Of Kerala · (1991) 2 DMC 214

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High Courts22 Mar 1990

George and Others Vs The Circle Inspector of Police, Mannarghat and Others

High Court Of Kerala · AIR 1990 Ker 298 : (1990) 3 ILR (Ker) 718 : (1990) 2 LLJ 502

Constitution of India, 1950 — Article 226

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High Courts22 Mar 1990

Fr. Joseph Vilengetil Vs Union of India (UOI) and Others

High Court Of Kerala · (1990) 3 ILR (Ker) 109 : (1990) 186 ITR 63

Income Tax Act, 1961 — Section 54E

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High Courts21 Mar 1990Dismissed

Karunakaran, M. Vs Grassim Industries Ltd. and Another

High Court Of Kerala · (1990) 03 KL CK 0009

Industrial Disputes (Central) Rules, 1957 — Rule 62(2)Industrial Disputes Act, 1947 — Section 33C(2)

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High Courts20 Mar 1990

Muhammed Haneefa Rowther Vs Sara Umma and Others

High Court Of Kerala · AIR 1991 Ker 94

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2(12)

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High Courts19 Mar 1990

United India Insurance Company Limited Vs Gopinathan

High Court Of Kerala · (1990) 2 ACC 383 : (1990) KLJ 681

Motor Vehicles Act, 1939 — Section 96

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High Courts19 Mar 1990Dismissed

Bhaskaran Nair alias Bhasy Vs State of Kerala

High Court Of Kerala · (1991) CriLJ 23 : (1991) 1 ILR (Ker) 98

Evidence Act, 1872 — Section 153, 5Penal Code, 1860 (IPC) — Section 27, 302, 307, 324

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High Courts16 Mar 1990

Sreekumara Pillai Vs State of Kerala and Others

High Court Of Kerala · (1990) KLJ 800

Kerala Education Rules, 1959 — Rule 13, 45Kerala University Act, 1957 — Section 64, 64(1)Mahatma Gandhi University Act, 1985 — Section 68

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High Courts15 Mar 1990Dismissed

Pathanapurum Taluk P.W.C. and others Vs Salim and others

High Court Of Kerala · (1991) 1 KLJ 390

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High Courts15 Mar 1990

K. Haridas Vs D. T. O. and Others

High Court Of Kerala · (1990) 1 KLJ 685

Motor Vehicles Act, 1988 — Section 72

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High Courts14 Mar 1990

Joseph Antony Vs A.V. Varghese

High Court Of Kerala · (1990) 03 KL CK 0043

Civil Procedure Code, 1908 (CPC) — Section 73

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High Courts14 Mar 1990Allowed

M.B. Prabhakaran Vs Registrar of Co-operative Societies and Others

High Court Of Kerala · (1991) 71 CompCas 523

Constitution of India, 1950 — Article 14, 19(1)

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High Courts14 Mar 1990Dismissed

Joseph alias Kunjachan Vs Sathyappan

High Court Of Kerala · AIR 1991 Ker 120

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts13 Mar 1990Allowed

M.P. Easo Vs The Regional Transport Officer, Alleppey and Others

High Court Of Kerala · AIR 1990 Ker 308

Central Motor Vehicles Rules, 1989 — Rule 270, 302AConstitution of India, 1950 — Article 19(1)Motor Vehicles Act, 1939 — Section 65, 68(1)

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High Courts13 Mar 1990

Malabar Produce and Rubber Co. Ltd. Vs Tax Recovery Officer and Others

High Court Of Kerala · (1990) 184 ITR 275

Income Tax (Certificate Proceedings) Rules, 1962 — Rule 39(1), 42, 43, 44, 45Income Tax Act, 1961 — Rule 11(6), 16, 2, 222

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High Courts13 Mar 1990

V.R. Krishnan Ezhuthachan Vs The Assistant Registrar of Co-operative Societies and Others

High Court Of Kerala · (1990) KLJ 644

Constitution of India, 1950 — Article 226

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High Courts12 Mar 1990Dismissed

Kerala State Road Trans. Corpn. Vs Agnus Thomas

High Court Of Kerala · (1990) 2 ACC 554 : (1990) ACJ 1074

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High Courts12 Mar 1990

Smt. Alphonsa Cherian Vs Additional Agricultural Income Tax and Sales Tax Officer and Others

High Court Of Kerala · (1990) 184 ITR 145

Kerala Agricultural Income Tax Act, 1950 — Section 23

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High Courts09 Mar 1990

Bhaskaran Vs Ravindran and Others

High Court Of Kerala · (1990) ACJ 1032 : (1990) 2 ILR (Ker) 203

Motor Vehicles Act, 1939 — Section 82

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High Courts09 Mar 1990

Mukkathil Bhaskaran Vs Ravindran and Others

High Court Of Kerala · (1990) 2 ACC 68

Motor Vehicles Act, 1939 — Section 82

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