High Courts09 Mar 1990
Bhaskaran Vs Ravindran
High Court Of Kerala · (1991) 1 ACC 129
Motor Vehicles Act, 1939 — Section 82
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,180 of 2,714
High Courts08 Mar 1990Allowed
Muhammad Shaheer Vs Nanu Vidyadharan
High Court Of Kerala · (1990) 1 KLJ 690
Kerala Land Reforms Act, 1963 — Section 106
High Courts08 Mar 1990Allowed
Kerala Transport Company, Calicut Vs C.R. Anandavalli Amma and Others
High Court Of Kerala · AIR 1990 Ker 330
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 18Travancore-Cochin Interpretation and General Clauses Act, 1125 — Section 4
High Courts08 Mar 1990Allowed
Arifa Beevi and Others Vs Gopalan Ramesan
High Court Of Kerala · (1990) 2 KLJ 126
Transfer of Property Act, 1882 — Section 106
High Courts07 Mar 1990
Thoppil Gopalakrishnan Vs Chancellor, University of Kerala and Others
High Court Of Kerala · (1990) 03 KL CK 0038
Andhra University Act, 1925 — Section 10(1), 30(3)Constitution of India, 1950 — Article 154, 154(1), 163, 163(1), 163(2)Kerala University Act, 1974 — Section 10, 12(1), 17, 17(8), 17(9)
High Courts05 Mar 1990Dismissed
Lekshmi Sulochana and Others Vs Rebello Raj
High Court Of Kerala · (1990) 1 KLJ 678
Contract Act, 1872 — Section 65Transfer of Property Act, 1882 — Section 55, 55(2)
High Courts02 Mar 1990Dismissed
Puthalath Chathu Vs Nambukkudi Jayasree and Another
High Court Of Kerala · AIR 1990 Ker 306 : (1991) 2 DMC 42 : (1990) 2 ILR (Ker) 198
Hindu Marriage Act, 1955 — Section 23(1)
High Courts02 Mar 1990Dismissed
Kerala State Electricity Board Vs Kali and Others
High Court Of Kerala · (1990) 2 ACC 428 : (1991) ACJ 64 : (1990) KLJ 795
Fatal Accidents Act, 1855 — Section 1, 2
High Courts02 Mar 1990
Knanaya Catholic Congress, Kottayam Vs Biju Uthup
High Court Of Kerala · AIR 1990 Ker 239 : (1991) 2 ILR (Ker) 572
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts02 Mar 1990Dismissed
Chathu Vs Jayasree
High Court Of Kerala · (1990) KLJ 618
Hindu Marriage Act, 1955 — Section 13(1), 23(1), 23(1)(b)
High Courts02 Mar 1990Allowed
Manager Mar Sheba U. P. School Vs State of Kerala and . Others
High Court Of Kerala · (1990) 1 KLJ 605
High Courts01 Mar 1990Allowed
M.K. Kunjappa Haji Vs Vasudevan and another
High Court Of Kerala · (1990) 1 KLJ 622
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 41 Rule 33, 30
High Courts01 Mar 1990Dismissed
Benny Vs United India Insurance Co. Ltd. and Others
High Court Of Kerala · (1990) 2 ACC 305 : (1991) ACJ 182
Motor Vehicles Act, 1939 — Section 95
High Courts01 Mar 1990Dismissed
Krishna Pillai Vs Raman Charan
High Court Of Kerala · (1990) 2 KLJ 22
Transfer of Property Act, 1882 — Section 66, 67, 68, 68(1)(d)
High Courts28 Feb 1990Allowed
Regional Director, ESI Corpn. Vs Vijayamohini Mills
High Court Of Kerala · (1990) 2 LLJ 464
Employees State Insurance Act, 1948 — Section 13, 2(9), 40, 42(9)
High Courts28 Feb 1990Allowed
Regional Director, ESI Corpn. Vs Ramlal Textiles
High Court Of Kerala · (1991) 61 FLR 298 : (1990) 2 LLJ 568
Employees State Insurance Act, 1948 — Section 2(9)
High Courts27 Feb 1990
Nidumthottil Kadankot Kudirodan and Others Vs Smt. P.V. Kalliani Amma and Others
High Court Of Kerala · (1991) 2 ACC 33
High Courts27 Feb 1990Allowed
C.K. Xavier Vs Sri Kasi and Another
High Court Of Kerala · AIR 1990 Ker 271
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Contract Act, 1872 — Section 65Limitation Act, 1963 — Section 18
High Courts27 Feb 1990Allowed
N.K.K. Siva Baghyam and Others Vs P.V. Kalliani Amma and Others
High Court Of Kerala · (1991) 2 ACC 464 : (1991) ACJ 283
High Courts27 Feb 1990Allowed
Omana Oomen, Attdt. Operator, Chemical Plant Trainee and Others Vs The FACT Ltd. and Others
High Court Of Kerala · AIR 1991 Ker 129 : (1991) 61 FLR 346 : (1990) 2 ILR (Ker) 542 : (1991) 2 LLJ 541
Constitution of India, 1950 — Article 14, 15, 311Factories Act, 1948 — Section 66