High Courts02 Aug 1993Allowed
S. Ansari Vs D.I.G.C.I.S.F. and another
High Court Of Kerala · (1993) 2 KLJ 469
Central Industrial Security Force Act, 1968 — Section 8, 9
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,078 of 2,714
High Courts02 Aug 1993Dismissed
Polachan @ Poulose Vs State
High Court Of Kerala · (1993) 2 KLJ 387
Criminal Procedure Code, 1973 (CrPC) — Section 427, 427(2)Evidence Act, 1872 — Section 27, 6, 8Penal Code, 1860 (IPC) — Section 300, 302
High Courts02 Aug 1993Dismissed
Thankamma Vs Bharati Pillai and Another
High Court Of Kerala · (1993) 08 KL CK 0022
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 2Limitation Act, 1963 — Article 54, 14, 14(1), 14(3)
High Courts02 Aug 1993Dismissed
Polachan Vs Kerala State
High Court Of Kerala · (1993) 2 KLJ 387
Criminal Procedure Code, 1973 (CrPC) — Section 427, 427(1), 427(2)Evidence Act, 1872 — Section 27, 6, 8Penal Code, 1860 (IPC) — Section 300, 302
High Courts02 Aug 1993Allowed
Ansari Vs D.I.G., C.I.S.F.
High Court Of Kerala · (1994) 2 ILR (Ker) 472 : (1994) 1 LLJ 492
Central Industrial Security Force Act, 1968 — Section 9Central Industrial Security Force Rules, 1969 — Rule 42A, 45
High Courts02 Aug 1993Dismissed
Thankamma Vs Bharathi Pillai
High Court Of Kerala · (1993) 08 KL CK 0007
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 2Limitation Act, 1963 — Section 14, 14(1), 14(3)
High Courts30 Jul 1993Dismissed
B.C. Harikumaran Nair Vs K.S.F.E. and Another
High Court Of Kerala · (1993) 2 KLJ 356
Constitution of India, 1950 — Article 226Kerala Revenue Recovery Act, 1968 — Section 5, 71
High Courts30 Jul 1993Allowed
M/s. Falcon Tyres Ltd. Vs Mohan Rajan
High Court Of Kerala · (1993) 2 KLJ 352
Criminal Procedure Code, 1973 (CrPC) — Section 190, 198, 198A, 199, 2(d)Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 498A
High Courts30 Jul 1993Dismissed
Ammini and Others Vs State of Kerala and Others
High Court Of Kerala · (1993) 2 KLJ 423
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 25(1)
High Courts30 Jul 1993Allowed
Falcon Tyres Limited Vs Mohan Rajan
High Court Of Kerala · (1993) 2 ALT(Cri) 461 : (1997) 88 CompCas 547
Criminal Procedure Code, 1973 (CrPC) — Section 256(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts30 Jul 1993Dismissed
B.C. Harikumaran Nair Vs Kerala State Financial Enterprises Ltd. and Another
High Court Of Kerala · (1994) 79 CompCas 705
High Courts30 Jul 1993Dismissed
A.I. Abraham Vs State and others
High Court Of Kerala · (1993) 2 KLJ 521
Civil Procedure Code, 1908 (CPC) — Section 80Kerala Revenue Recovery Act, 1968 — Section 59, 71, 81, 81(2)
High Courts30 Jul 1993Dismissed
K.S Ammini and others Vs K.S.R.T.C. and others
High Court Of Kerala · (1993) 2 KLJ 423
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 25(1)
High Courts29 Jul 1993Allowed
Nalini and Others Vs Padmanabhan Krishnan and Others
High Court Of Kerala · AIR 1994 Ker 14 : (1994) 2 ILR (Ker) 162
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33, 100Limitation Act, 1963 — Article 64, 65
High Courts29 Jul 1993
Daniel Vs M.G. George
High Court Of Kerala · (1993) 2 KLJ 686
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(12), 11(2), 11(3), 13, 20
High Courts29 Jul 1993
Ayyappan Manuvel and Others Vs Annal Joice and Others
High Court Of Kerala · (1993) 2 KLJ 428
Civil Procedure Code, 1908 (CPC) — Section 115, 144, 47Kerala Court Fees and Suits Valuation Act, 1959 — Article 11, 3 , 2(2)Kerala Land Reforms (Tenancy) Rules, 1970 — Rule 127
High Courts29 Jul 1993Dismissed
Daniel and Others Vs M.G George
High Court Of Kerala · (1993) 2 KLJ 686
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(12), 11(2)(b), 13, 20
High Courts29 Jul 1993
Ayyappan Manuvel and others Vs Annal Joice and others
High Court Of Kerala · (1993) 2 KLJ 428
Civil Procedure Code, 1908 (CPC) — Section 115, 144Kerala Court Fees and Suits Valuation Act, 1959 — Section 2(2)Kerala Land Reforms Act, 1963 — Section 102, 103, 103(1A), 116, 72(c)
High Courts28 Jul 1993Allowed
P. Thankappan Vs K. Raghavan and others
High Court Of Kerala · (1993) 2 KLJ 323
Limitation Act, 1963 — Section 12, 12(2), 5
High Courts28 Jul 1993Dismissed
Ouseph Varghese Vs Kunjoonju Alekutty and Others
High Court Of Kerala · (1993) 2 ACC 459 : (1993) ACJ 981
Motor Vehicles Act, 1939 — Section 110A