High Courts20 Jul 1993
Jose Vs State of Kerala
High Court Of Kerala · (1994) ACJ 544
Criminal Procedure Code, 1973 (CrPC) — Section 223, 464Penal Code, 1860 (IPC) — Section 304A, 337
COURT ARCHIVE
High Court Of Kerala judgments
54,272 judgments · page 2,080 of 2,714
High Courts20 Jul 1993
P.S. Jose Vs State of Kerala and Others
High Court Of Kerala · (1994) CriLJ 363
Criminal Procedure Code, 1973 (CrPC) — Section 223, 464Penal Code, 1860 (IPC) — Section 304A, 337
High Courts20 Jul 1993
P.S. Jose and another Vs State and others
High Court Of Kerala · (1993) 2 KLJ 332
Criminal Procedure Code, 1973 (CrPC) — Section 223(d), 464Penal Code, 1860 (IPC) — Section 304A, 337
High Courts16 Jul 1993
George, N.P. Vs State of Kerala and Others
High Court Of Kerala · (1993) 07 KL CK 0075
Kerala University Act, 1974 — Section 83Mahatma Gandhi University Act, 1985 — Section 100, 100(1), 23, 67, 99
High Courts16 Jul 1993
Joint Registrar of Co. op. Societies Vs C.E. Gopalan and Others
High Court Of Kerala · (1993) 2 KLJ 729
Kerala Co-operative Societies Act, 1969 — Section 2(d), 28(1A), 33
High Courts15 Jul 1993Dismissed
M/s. Ameen Trading Co. Vs Bank of Baroda and another
High Court Of Kerala · (1993) 2 KLJ 447
Contract Act, 1872 — Section 72
High Courts15 Jul 1993Dismissed
Ameen Trading Company Vs Bank of Baroda
High Court Of Kerala · (1993) 2 KLJ 447
Contract Act, 1872 — Section 72
High Courts15 Jul 1993Dismissed
Kurian Vs State Bank of Travancore and Others
High Court Of Kerala · (1993) 07 KL CK 0040
Constitution of India, 1950 — Article 14, 16, 19, 226State Bank of India (Subsidiary Banks) Act, 1959 — Section 63State Bank of Travancore (Officers) Service Regulations, 1979 — Regulation 68(2)
High Courts15 Jul 1993
G.S. Panicker Vs K. Prabhakaran
High Court Of Kerala · (1993) 2 KLJ 380
Contract Act, 1872 — Section 25, 25(3)Limitation Act, 1963 — Section 18
High Courts15 Jul 1993
A.M. Zainalabdeen Musaliar Vs Commissioner of Income Tax
High Court Of Kerala · (1994) 207 ITR 143
Income Tax Act, 1961 — Section 143, 144B
High Courts13 Jul 1993Dismissed
Govt. of Kerala Vs George C. Kappen and Others
High Court Of Kerala · (1993) 2 KLJ 1044
High Courts13 Jul 1993Allowed
State of Kerala and Another Vs Moideen
High Court Of Kerala · (1993) 2 KLJ 537
Kerala Private Forests (Vesting and Assignment) Amendment Act, 1986 — Section 8AKerala Private Forests (Vesting and Assignment) Amendment Ordinance, 1983 — Section 8C(2)
High Courts13 Jul 1993Dismissed
Government of Kerala and Another Vs George C. Kappan and Others
High Court Of Kerala · (1993) 2 KLJ 1044
Kerala Municipalities Act, 1960 — Section 45, 54, 8(1)
High Courts13 Jul 1993
Commissioner of Wealth-tax Vs E.K. Mathew
High Court Of Kerala · (1993) 113 CTR 336 : (1993) 3 ILR (Ker) 822 : (1994) 207 ITR 71
Wealth Tax Act, 1957 — Section 2, 3, 4, 5, 5(1)Wealth Tax Rules, 1957 — Rule 2
High Courts13 Jul 1993
Trinity Pharmaceuticals (India) Pvt. Ltd. Vs Commissioner of Income Tax Commissioner of Income Tax Vs Trinity Pharmaceuticals (India) Pvt. Ltd.
High Court Of Kerala · (1994) 206 ITR 431
Income Tax Act, 1961 — Section 254, 256, 4, 40A(2)
High Courts13 Jul 1993
Arief Trading Co. Vs United India Insurance Co. Ltd.
High Court Of Kerala · (1994) 2 ACC 199 : (1993) 1 ILR (Ker) 590
Carriers Act, 1865 — Section 10MARINE INSURANCE ACT, 1963 — Section 52Transfer of Property Act, 1882 — Section 135
High Courts13 Jul 1993Allowed
P.N. Sivarajan Vs State
High Court Of Kerala · (1993) 1 ILR (Ker) 129 : (1993) 2 LLJ 1056
High Courts13 Jul 1993Dismissed
State of Kerala and another Vs Moideen
High Court Of Kerala · (1993) 2 KLJ 537
Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 8A, 8C(2)
High Courts12 Jul 1993
C.V. Alexander Vs Joseph Chaeko @ Kunjachan
High Court Of Kerala · (1993) 2 KLJ 253
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts12 Jul 1993
C.V. Alexander Vs Joseph Chacko
High Court Of Kerala · (1993) 1 CivCC 533 : (1995) 82 CompCas 368
Negotiable Instruments Act, 1881 (NI) — Section 138, 139