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High Court Of Kerala judgments

54,272 judgments · page 2,077 of 2,714

High Courts11 Aug 1993Dismissed

Velayudhan Vs Madhusoodhanan Nair and Others

High Court Of Kerala · (1993) 2 KLJ 775

Kerala Land Reforms (Amendment) Act, 1979 — Section 26(3)Kerala Land Reforms (Tenancy) Rules, 1970 — Rule 23, 23(1)Kerala Land Reforms Act, 1963 — Section 11, 110A, 110A(3), 26, 26(1)
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High Courts05 Aug 1993Dismissed

K.A. Khader Vs Rajamma John Madathil and Others

High Court Of Kerala · AIR 1994 Ker 122 : (1994) 2 ILR (Ker) 704

Civil Procedure Code, 1908 (CPC) — Section 9Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 25Transfer of Property Act, 1882 — Section 52
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High Courts03 Aug 1993

State Vs P. Sreedharan

High Court Of Kerala · (1993) 2 KLJ 420

Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2)Penal Code, 1860 (IPC) — Section 366, 376
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