T.D. Davis Vs State of Kerala
High Court Of Kerala · (2001) 121 STC 567
COURT ARCHIVE
54,295 judgments · page 1,985 of 2,715
High Court Of Kerala · (2001) 121 STC 567
High Court Of Kerala · (1998) 234 ITR 143
High Court Of Kerala · (1998) 111 STC 133
High Court Of Kerala · (1998) 111 STC 85
High Court Of Kerala · (2003) 133 STC 250
High Court Of Kerala · (1996) 10 KL CK 0056
High Court Of Kerala · (1997) 228 ITR 299
High Court Of Kerala · (1997) 141 CTR 430
High Court Of Kerala · (1997) 2 DMC 343 : (1997) 2 ILR (Ker) 381 : (1997) 1 RCR(Civil) 709
High Court Of Kerala · (1997) 142 CTR 1 : (1997) 228 ITR 664
High Court Of Kerala · (2002) 144 ELT 299
High Court Of Kerala · (1997) 141 CTR 502 : (1997) 228 ITR 620
High Court Of Kerala · (1997) 1 ALT(Cri) 43 : (1996) 1 ALT(Cri) 672 : (1997) CriLJ 1228 : (1997) 1 ILR (Ker) 536 : (1996) 2 KLJ 635 : (1997) 1 RCR(Criminal) 243
High Court Of Kerala · (1998) 234 ITR 65
High Court Of Kerala · (1998) 234 ITR 116
High Court Of Kerala · AIR 1997 Ker 146 : (1997) 2 ILR (Ker) 373
High Court Of Kerala · (1998) 234 ITR 55
High Court Of Kerala · (1998) 234 ITR 133
High Court Of Kerala · (1997) 142 CTR 66
High Court Of Kerala · (1998) 233 ITR 770