High Courts03 Dec 1996Allowed
George, N.V. Vs Inspector General of Police and Others
High Court Of Kerala · (1996) 2 KLJ 816
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Kerala judgments
54,295 judgments · page 1,983 of 2,715
High Courts02 Dec 1996Allowed
Damayanthi and Others Vs Karthiayani and Others
High Court Of Kerala · (1996) 12 KL CK 0012
Kerala Land Reforms Act, 1963 — Section 2(23A), 2(57), 54, 72B, 72K
High Courts29 Nov 1996Dismissed
New India Assurance Co. Ltd. Vs Santhamma
High Court Of Kerala · (1996) 11 KL CK 0027
Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)
High Courts27 Nov 1996Dismissed
S. Krishnaswami Pillai Vs N. Lakshmanan Pillai and Others
High Court Of Kerala · (1996) 2 KLJ 669
Registration Act, 1908 — Section 47
High Courts27 Nov 1996Dismissed
Vijayan Vs Fauziya Hassan and Others
High Court Of Kerala · (1996) 11 KL CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(1), 154(2), 156(3), 173(2)Official Secrets Act, 1923 — Section 13(3), 3, 4, 5Penal Code, 1860 (IPC) — Section 120B, 34
High Courts27 Nov 1996Partly Allowed
Oriental Insurance Co. Ltd. Vs Abdul Nazar P.C.
High Court Of Kerala · (1997) 1 ILR (Ker) 496 : (1998) 3 LLJ 488
Workmens Compensation Act, 1923 — Section 4, 4(3), 4A
High Courts27 Nov 1996Dismissed
Malabar Wires and Allied Products Vs Deputy Labour Commissioner
High Court Of Kerala · (1998) 3 LLJ 1174
Industrial Disputes Act, 1947 — Section 19(2)
High Courts27 Nov 1996Dismissed
Partner, Malabar Wires and Allied Products Vs Deputy Labour Commissioner and Others
High Court Of Kerala · (1996) 11 KL CK 0011
Industrial Disputes Act, 1947 — Section 17B, 19(2)
High Courts27 Nov 1996Dismissed
Chandrasekharan Vs State of Kerala and Others
High Court Of Kerala · (1996) 11 KL CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(8), 36Foreigners Act, 1946 — Section 14General Clauses Act, 1897 — Section 21
High Courts26 Nov 1996Allowed
Salim Muhammed Nazir Vs State of Kerala and Another
High Court Of Kerala · (1997) 1 RCR(Criminal) 631
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 433ANarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 23, 27, 28, 32A, 33
High Courts26 Nov 1996Dismissed
Southern Naval Command Civil Employees Association Vs Flag Officer Commanding in Chief and Others
High Court Of Kerala · (1997) 3 ILR (Ker) 297 : (1998) 3 LLJ 1052
Administrative Tribunals Act, 1985 — Section 14, 15Constitution of India, 1950 — Article 226
High Courts26 Nov 1996Allowed
University of Kerala and Others Vs Alex Saji and Others
High Court Of Kerala · AIR 1997 Ker 259 : (1997) 2 ILR (Ker) 483 : (1996) 2 KLJ 649
Constitution of India, 1950 — Article 14, 226Kerala University Act, 1974 — Section 2
High Courts26 Nov 1996Dismissed
Kunnath Chandran and Others Vs State and Others
High Court Of Kerala · (1996) 2 KLJ 781
Kerala Preservation of Trees Act, 1986 — Section 2(e), 2(f), 3(2), 3(3), 4
High Courts22 Nov 1996Dismissed
Dr. G. Santhana Krishnan Vs Union of India and Others
High Court Of Kerala · (1996) 2 KLJ 775
Andhra University Act, 1925 — Section 34A
High Courts22 Nov 1996Dismissed
The Central Warehousing Corporation and Others Vs Varghese K. Pulayath and Others
High Court Of Kerala · AIR 1997 Ker 253 : (1997) 2 ILR (Ker) 584
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Nov 1996Allowed
Chandrasekhara Pillai, K.P. Vs State of Kerala and Others
High Court Of Kerala · (1996) 2 KLJ 778
Constitution of India, 1950 — Article 21Kerala Service Rules, 1958 — Rule 2, 3C
High Courts14 Nov 1996
Punjab and Sind Bank Vs Fenner (India) Ltd.
High Court Of Kerala · (1998) 91 CompCas 264
High Courts14 Nov 1996
Bisonfield A Estate Vs Inspecting Assistant Commissioner (Special) and Others
High Court Of Kerala · (1998) 233 ITR 656
High Courts13 Nov 1996Allowed
Kunhamma Vs Rosakkutty
High Court Of Kerala · (1997) 1 CivCC 165 : (1997) 2 RCR(Civil) 78
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 10, Order 32 Rule 11, Order 32 Rule 12, Order 32 Rule 13
High Courts13 Nov 1996Allowed
Pulikkal Kunhamma Vs Pulikkal P.J. Rosakutty
High Court Of Kerala · (1996) 11 KL CK 0012
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 10, Order 32 Rule 11 , Order 32 Rule 12, Order 32 Rule 13