COURT ARCHIVE

High Court Of Kerala judgments

54,312 judgments · page 1,912 of 2,716

High Courts21 Jul 1999Dismissed

Oriental Insurance Co. Ltd. Vs Ajayakumar and Others

High Court Of Kerala · (2000) 1 ACC 507 : (1999) ACJ 1499 : (1999) 98 CompCas 40 : (1999) 3 ILR (Ker) 321

Motor Vehicles Act, 1939 — Section 95, 95(1)Motor Vehicles Act, 1988 — Section 147, 147(1)

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High Courts21 Jul 1999Dismissed

Pazhaniyappa Kounder Vs Maruthachalam

High Court Of Kerala · (1999) 2 KLJ 523

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1), Order 20 Rule 12(ii)

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High Courts19 Jul 1999Dismissed

Sub-Inspector of Police Vs Devarajan

High Court Of Kerala · (1999) CriLJ 4264 : (1999) 3 ILR (Ker) 524 : (1999) 4 RCR(Criminal) 779

Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 125, 202, 73Evidence Act, 1872 — Section 114, 73

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High Courts19 Jul 1999

Nanji Topanbhai and Co. Vs Assistant Commissioner of Income Tax and Others

High Court Of Kerala · (2000) 243 ITR 192

Income Tax Act, 1961 — Section 28, 56, 80HHC

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High Courts19 Jul 1999

NANJI TOPANBHAI and CO. Vs ASSISTANT COMMISSIONER OF INCOME TAX and Others

High Court Of Kerala · (1999) 157 CTR 225

Income Tax Act, 1961 — Section 143, 80HHC, 80I

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High Courts19 Jul 1999Allowed

Divakaran Vs Kerala Public Service Commission

High Court Of Kerala · (2000) ACJ 626

Motor Vehicles Act, 1988 — Section 2

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High Courts16 Jul 1999Dismissed

Kunchalu Vs Taluk Land Board and Others

High Court Of Kerala · (1999) 2 KLJ 417

Kerala Land Reforms Act, 1963 — Section 85(9A)

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High Courts16 Jul 1999Allowed

Janaky Vs Sasi and Others

High Court Of Kerala · (1999) 2 KLJ 346

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Limitation Act, 1963 — Article 120, 121

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High Courts16 Jul 1999Dismissed

Life Insurance Corporation of India and Others Vs Mrs. Annamma Augustine Mrs. Annamma Augustine Vs Life Insurance Corporation of India and Others

High Court Of Kerala · (2000) 100 CompCas 744 : (1999) 3 ILR (Ker) 659

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High Courts15 Jul 1999

Francis Mannaly and Another Vs State of Kerala

High Court Of Kerala · (1999) 2 ALT(Cri) 502

Criminal Procedure Code, 1973 (CrPC) — Section 11, 13, 13(1), 14, 14(3)

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High Courts15 Jul 1999Allowed

Vishnu and Another Vs Bhanumathy Amma

High Court Of Kerala · AIR 2000 Ker 34 : (1999) 3 ILR (Ker) 518 : (2000) 1 RCR(Civil) 329

Guardians and Wards Act, 1890 — Section 10(3)

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High Courts15 Jul 1999

State of Kerala Vs Francis and Another

High Court Of Kerala · (1999) 2 KLJ 349

Criminal Procedure Code, 1973 (CrPC) — Section 11, 13, 13(1), 14, 14(3)

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High Courts15 Jul 1999Partly Allowed

Tatson Food Industries Vs State of Kerala

High Court Of Kerala · (2000) 119 STC 265

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High Courts15 Jul 1999

Kader and Others Vs State of Kerala and Another

High Court Of Kerala · (1999) 2 ALT(Cri) 483 : (1999) CriLJ 4151

Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 307, 324, 34, 341, 427

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High Courts14 Jul 1999

Mathew Vs Kochurani

High Court Of Kerala · (1999) 2 KLJ 227 : (1999) 4 RCR(Civil) 404

Divorce Act, 1869 — Section 10, 11, 17, 19

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High Courts14 Jul 1999Allowed

Thomas Mathew Vs The Secretary to the Government

High Court Of Kerala · (1999) 07 KL CK 0071

Griminal Justice Act, 1925 — Section 24(1)Kerala Government Business Rules — Rule 11, 12

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High Courts14 Jul 1999

ANOOP AUTO FINANCE Vs ASSISTANT DIRECTOR OF Income Tax

High Court Of Kerala · (1999) 107 TAXMAN 318

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High Courts14 Jul 1999

Shivakantiappa, H.S. Vs State of Kerala

High Court Of Kerala · (1999) 07 KL CK 0063

Kerala Agricultural Income Tax Act, 1950 — Section 9(2)Kerala Agricultural Income Tax Act, 1991 — Section 76(2), 9(2)

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High Courts14 Jul 1999

New India Assurance Co. Ltd. Vs Joseph and Others

High Court Of Kerala · (2001) ACJ 2091 : (2000) 86 FLR 64 : (2000) 1 LLJ 1063

Workmens Compensation Act, 1923 — Section 14, 19

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High Courts14 Jul 1999

Elam Plakkat Mathew alias Joly Joseph Vs Mulam Kothrayil Kochurani alias Rani

High Court Of Kerala · AIR 1999 Ker 354 : (2000) 1 DMC 126 : (1999) 3 ILR (Ker) 221

Divorce Act, 1869 — Section 10, 19

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