High Courts05 Aug 1999Dismissed
P.J. Joseph Vs Suhara Beevi Hussain
High Court Of Kerala · AIR 2000 Ker 60 : (1999) 3 CivCC 673 : (1999) 4 RCR(Civil) 515
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14Powers of Attorney Act, 1882 — Section 2
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,910 of 2,716
High Courts03 Aug 1999
G. SUKESH Vs DEPUTY DIRECTOR OF Income Tax
High Court Of Kerala · (1999) 107 TAXMAN 317
Income Tax Act, 1961 — Section 131
High Courts03 Aug 1999Dismissed
Raveendran and Ors Vs Guruvayoor Devaswom
High Court Of Kerala · (2000) 1 KLJ 45
Guruvayur Devaswom Regulations, 1983 — Regulation 5(a)
High Courts02 Aug 1999Dismissed
State of Kerala Vs Niyas
High Court Of Kerala · (1999) 08 KL CK 0043
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50, 50(1), 8
High Courts02 Aug 1999Allowed
Malappuram Dist. Private Bus Operators Assn. Vs State of Kerala and Others
High Court Of Kerala · (1999) 2 KLJ 306
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 27, 3Motor Vehicles Act, 1988 — Section 67, 72, 72(2), 72(2)(xiii), 90
High Courts02 Aug 1999
Thressiamma Jacob Vs Geologist, District Office of the Dept. of Mining and Geology, Palghat and Others
High Court Of Kerala · AIR 2000 Ker 300 : (2000) 1 ILR (Ker) 119
Constitution of India, 1950 — Article 31AKerala Minor Minerals Concession Rules, 1967 — Rule 17Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
High Courts02 Aug 1999
Pathukutty Vs The Official Receiver
High Court Of Kerala · (1999) 08 KL CK 0013
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts02 Aug 1999Allowed
Malappuram District Private Bus Operators'' Association, Manjeri and Another Vs M.P. Mohan and Others
High Court Of Kerala · AIR 2000 Ker 192
Consumer Protection Act, 1986 — Section 2, 3Motor Vehicles Act, 1988 — Section 90, 94
High Courts02 Aug 1999Dismissed
The Kerala Small Financier''s Association and Others Vs State of Kerala and Others
High Court Of Kerala · (1999) 08 KL CK 0009
Kerala General Sales Tax Act, 1963 — Section 2
High Courts02 Aug 1999Allowed
Marimuthu and Others Vs D.G.P. and Others
High Court Of Kerala · (1999) 2 KLJ 288
Kerala Municipalities Act, 1960 — Section 492(3)
High Courts30 Jul 1999Dismissed
State of Kerala Vs Karthikathirunal Lakshmi Bai and Others
High Court Of Kerala · (1999) 2 KLJ 823
Kerala Stamp Act, 1959 — Section 28ALand Acquisition Act, 1894 — Section 11A, 20, 3(1)
High Courts30 Jul 1999
Aboobacker Vs Ayishu
High Court Of Kerala · (1999) 07 KL CK 0066
Contract Act, 1872 — Section 140, 145
High Courts30 Jul 1999Dismissed
M.P. Rajan Vs Kerala State Election Commission, Thiruvananthapuram and Others
High Court Of Kerala · AIR 1999 Ker 399
Evidence Act, 1872 — Section 115Kerala Panchayat Raj Act, 1994 — Section 35, 36, 37(2)
High Courts30 Jul 1999
C.K. Aboobacker Vs K.P. Ayishu
High Court Of Kerala · (1999) 07 KL CK 0051
Contract Act, 1872 — Section 140, 145
High Courts30 Jul 1999
Jt. Registrar of Co-op. Societies and Others Vs Chatha and Another
High Court Of Kerala · (1999) 2 KLJ 529
Co-operative Societies Act, 1912 — Section 33Kerala Co-operative Societies Rules, 1969 — Rule 35(3)(b)
High Courts30 Jul 1999Allowed
State of Kerala and Others Vs Sabu George and Others
High Court Of Kerala · (1999) 07 KL CK 0023
Foreign Liquor Rules — Rule 17A, 18, 22Kerala Abkari Act, 1077 — Section 11, 12, 14, 14(1), 14(2)
High Courts29 Jul 1999
Commissioner of Income Tax Vs Asian Techs Ltd.
High Court Of Kerala · (1999) 3 ILR (Ker) 464 : (1999) 240 ITR 396
Income Tax Act, 1961 — Section 32, 32(1)
High Courts29 Jul 1999Allowed
Paramu Vijayasree Vs Paramu Jayaprakash
High Court Of Kerala · (1999) 07 KL CK 0021
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 53A
High Courts29 Jul 1999
John Mathew Vs Vechoochira Grama Panchayat and Another
High Court Of Kerala · AIR 2000 Ker 65
Kerala Panchayat Raj Act, 1994 — Section 229, 230, 231
High Courts29 Jul 1999Dismissed
Dr. Suneer Sharma Vs Dr. Madhurlata Sharma
High Court Of Kerala · (1999) 2 DMC 745
Hindu Marriage Act, 1955 — Section 13, 13(1)