High Courts28 Jul 1999Dismissed
Glen Leven Estate Vs State of Kerala and Another
High Court Of Kerala · (1999) 2 KLJ 606
Kerala Land Reforms Act, 1963 — Section 101(2), 85(9), 85(A)
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,911 of 2,716
High Courts27 Jul 1999Dismissed
Hosankutty Vs Peerumuhammed Rawther
High Court Of Kerala · (1999) 07 KL CK 0074
Specific Relief Act, 1963 — Section 16(c)
High Courts27 Jul 1999Dismissed
State of Kerala Vs Dr. Susheela Varghese and Others
High Court Of Kerala · (1999) 07 KL CK 0064
Land Acquisition Act, 1894 — Section 18, 4, 4(1), 6, 9
High Courts27 Jul 1999Dismissed
Hareendran Nair and Another Vs High Court of Kerala and Another
High Court Of Kerala · (1999) 2 KLJ 470
High Courts27 Jul 1999Dismissed
Kochuthampi Rawther Hassankutty Vs Peerumuhammed Puthumaliyar Rawther and Others
High Court Of Kerala · AIR 2000 Ker 17 : (2000) 3 CivCC 138 : (1999) 3 ILR (Ker) 821 : (2000) 2 RCR(Civil) 660
Specific Relief Act, 1963 — Section 16
High Courts26 Jul 1999
Anirudhan and Others Vs State of Kerala and Others
High Court Of Kerala · (1999) 2 KLJ 252
Kerala Financial Code — Article 180
High Courts26 Jul 1999
Oriental Insurance Co. Ltd., Pollachi Vs Santha and Others
High Court Of Kerala · (2000) 1 ACC 306 : (2000) ACJ 61 : AIR 2000 Ker 49 : (1999) 3 ILR (Ker) 747
Motor Vehicles Act, 1988 — Section 140, 166
High Courts26 Jul 1999
State Vs Mahesh
High Court Of Kerala · (2000) 1 DMC 586 : (1999) 3 ILR (Ker) 461 : (2000) 1 RCR(Criminal) 69
Child Marriage Restraint Act, 1929 — Section 4, 5, 8Penal Code, 1860 (IPC) — Section 34, 344, 366
High Courts26 Jul 1999
Mani Vs Kunhu and Others
High Court Of Kerala · (1999) 07 KL CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 202, 244, 245(1), 246(6), 482Penal Code, 1860 (IPC) — Section 141, 142, 143, 144, 147
High Courts26 Jul 1999
Oriental Insurance Co. Vs Santha and Others
High Court Of Kerala · (1999) 2 KLJ 760 : (2000) 1 RCR(Civil) 614
Motor Vehicles Act, 1988 — Section 140, 140(1), 140(2), 140(3), 140(4)
High Courts22 Jul 1999
Abdul Hameed Vs Govt. of India and Others
High Court Of Kerala · (1999) 2 KLJ 424
Central Excises and Salt Act, 1944 — Section 35, 35(1)Customs Act, 1962 — Section 128, 128A, 129 DD(2), 129(1), 129AGeneral Clauses Act, 1897 — Section 6
High Courts22 Jul 1999
Surendran and Another Vs District Collector and Others
High Court Of Kerala · (1999) 2 KLJ 355
High Courts22 Jul 1999Allowed
Ashok Pylo Peediyakkan Vs Rachel David
High Court Of Kerala · (1999) 2 DMC 726
Divorce Act, 1869 — Section 18, 29
High Courts22 Jul 1999
Commissioner of Income Tax Vs N.J. Albert
High Court Of Kerala · (2000) 241 ITR 141
Income Tax Act, 1961 — Section 35B, 35B(1)
High Courts22 Jul 1999Dismissed
Sree Balaji Pipes and Accessories Vs State of Kerala
High Court Of Kerala · (1999) 3 ILR (Ker) 581 : (2006) 143 STC 578
Constitution of India, 1950 — Article 12
High Courts22 Jul 1999
M.H. Surendran and Another Vs The District Collector, Trissur and Others
High Court Of Kerala · AIR 2000 Ker 103
Kerala Panchayat (Burial and Burning Grounds) Rules, 1967 — Rule 6(8)Kerala Panchayat Act, 1960 — Section 129
High Courts22 Jul 1999Allowed
Adhikarath Valappil Kunhumuhammed alias Kunhippa and Others Vs Korath Illath Valappil Mammi alias Bava Haji and Others
High Court Of Kerala · AIR 1999 Ker 383 : (1999) 3 ILR (Ker) 455
Constitution of India, 1950 — Article 226
High Courts21 Jul 1999
Pazhaniyappa Gounder Vs Maruthachalam and Others
High Court Of Kerala · (2000) 1 CivCC 26 : (1999) 2 KLJ 523
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1)
High Courts21 Jul 1999
Raju Skariya Vs Sheela and Another
High Court Of Kerala · AIR 1999 Ker 381 : (1999) 2 DMC 572 : (1999) 3 ILR (Ker) 225
Divorce Act, 1869 — Section 19(3)
High Courts21 Jul 1999
Joseph Vs Mary
High Court Of Kerala · (2000) 1 DMC 554 : (1999) 3 ILR (Ker) 354
Divorce Act, 1869 — Section 11, 14, 17