High Courts22 Mar 2004
Paul and Sons Wood Designs India Vs Commissioner of Central Excise and Customs
High Court Of Kerala · (2005) 4 KLT 173
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,723 of 2,716
High Courts19 Mar 2004
Girilal Vs Corporation of Cochin
High Court Of Kerala · (2004) 2 KLT 251
Kerala Building Rules, 1984 — Rule 18, 21(12), 5Kerala Municipalities Act, 1994 — Section 410Travancore-Cochin Interpretation and General Clauses Act, 1125 — Section 23
High Courts19 Mar 2004Allowed
Sree Narayana Dharmasabha Vs Sathiapalan
High Court Of Kerala · (2004) 2 KLT 373
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(7)
High Courts19 Mar 2004Allowed
Cherian Vs Jessy Was
High Court Of Kerala · (2004) 2 KLT 415
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4)
High Courts18 Mar 2004Allowed
Subramonian Vs Radhakrishnan
High Court Of Kerala · (2004) 2 CivCC 442 : (2004) 2 KLT 539 : (2004) 3 RCR(Civil) 502
High Courts18 Mar 2004
Jacobkutty Vs State of Kerala
High Court Of Kerala · (2004) 2 KLT 190
Constitution of India, 1950 — Article 14
High Courts18 Mar 2004Dismissed
Dungarsi Ranchhodas Vs Moolji Visanji
High Court Of Kerala · AIR 2004 Ker 314 : (2004) 3 ILR (Ker) 188 : (2004) 2 KLT 524
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 11(1)Partnership Act, 1932 — Section 69, 69(2)
High Courts17 Mar 2004
Aisha Kunju Vs Deputy Director of Education
High Court Of Kerala · (2004) 3 ILR (Ker) 33 : (2004) 2 KLT 174
Constitution of India, 1950 — Article 21Kerala Service Rules, 1958 — Rule 110, 114, 115
High Courts16 Mar 2004
James Vs State of Kerala
High Court Of Kerala · (2004) 2 ILR (Ker) 586 : (2004) 2 KLT 534
Kerala Education Rules, 1959 — Rule 1(1), 43
High Courts15 Mar 2004
Standard Stonewares and Tiles Vs Appellate Authority
High Court Of Kerala · (2004) 2 ILR (Ker) 544 : (2004) 2 KLT 519 : (2004) 3 LLJ 403
Payment of Gratuity Act, 1972 — Section 7(4), 7(7)
High Courts12 Mar 2004Dismissed
V.K. Prasad and Others Vs Union of India (UOI) and Others
High Court Of Kerala · (2004) 271 ITR 178
Constitution of India, 1950 — Article 14, 245Finance Act, 2001 — Section 17, 17(2), 295(2)Finance Rules — Rule 3
High Courts12 Mar 2004
Cochin Refineries Officers Association and Others Vs Union of India (UOI) and Others
High Court Of Kerala · (2004) 192 CTR 1
Constitution of India, 1950 — Article 14, 309Income Tax (First Amendment) Rules, 2004 — Rule 3(7)Income Tax Act, 1961 — Section 17, 17(2), 295(2)
High Courts12 Mar 2004Allowed
Rajan Vs The Excise Inspector and Another
High Court Of Kerala · (2004) CriLJ 2991 : (2004) 1 KLJ 666 : (2004) 2 KLT 430
Kerala Abkari Act, 1077 — Section 55(a), 64A
High Courts12 Mar 2004
Federal Bank Officers Association Vs Union of India
High Court Of Kerala · (2004) 140 TAXMAN 173
Constitution of India, 1950 — Article 14, 19, 245, 246, 309Income Tax Act, 1961 — Section 15, 17, 2, 295, 296
High Courts11 Mar 2004Dismissed
Kerala State Financial Enterprises Ltd. Vs Official Liquidator, High Court of Kerala
High Court Of Kerala · (2006) 133 CompCas 912 : (2007) 74 SCL 221
Companies Act, 1956 — Section 125, 446, 637
High Courts11 Mar 2004Allowed
Anantharajan Vs State of Kerala
High Court Of Kerala · (2004) 2 KLT 119
Constitution of India, 1950 — Article 227Kerala Land Reforms Act, 1963 — Section 125, 125(3)
High Courts11 Mar 2004
Anil Kumar Vs The Director of Agriculture and Others
High Court Of Kerala · (2004) 03 KL CK 0005
High Courts10 Mar 2004Allowed
The Principal Secretary to Government and Others Vs K.P. Jayaprakash
High Court Of Kerala · (2004) 2 KLJ 6
Kerala Collegiate Education Service Rules, 1994 — Rule 5Kerala High Court Act, 1958 — Section 5Kerala Public Services Act, 1968 — Section 2
High Courts10 Mar 2004
Varghese Vs State of Kerala
High Court Of Kerala · (2005) CriLJ 1297 : (2005) 1 ILR (Ker) 404 : (2005) 1 KLT 635
Prevention of Food Adulteration Act, 1954 — Section 19(2)
High Courts10 Mar 2004Allowed
State of Kerala Vs Jayasree
High Court Of Kerala · (2004) 2 ILR (Ker) 249 : (2004) 2 KLT 98
Kerala Education Rules, 1959 — Rule 12, 12(2), 12C(2)