COURT ARCHIVE
54,312 judgments · page 1,721 of 2,716
High Court Of Kerala · (2005) 139 STC 15
High Court Of Kerala · (2004) 139 TAXMAN 1
High Court Of Kerala · (2004) 269 ITR 167 : (2004) 2 KLT 914
High Court Of Kerala · (2004) 190 CTR 153
High Court Of Kerala · (2004) 2 ILR (Ker) 627 : (2004) 3 KLT 296 : (2004) 4 RCR(Criminal) 550
High Court Of Kerala · (2004) 4 BC 71 : (2004) 2 CivCC 553 : (2004) CriLJ 3418 : (2004) 3 ILR (Ker) 312 : (2004) 2 KLT 746 : (2004) 3 RCR(Criminal) 618
High Court Of Kerala · AIR 2004 Ker 317 : (2004) 2 KLT 431
High Court Of Kerala · (2004) 3 ILR (Ker) 193 : (2004) 2 KLT 559
High Court Of Kerala · (2004) CriLJ 3957 : (2004) 2 KLT 562
High Court Of Kerala · (2004) 2 KLJ 190 : (2004) 2 KLT 619
High Court Of Kerala · (2005) 1 BC 213 : (2004) CriLJ 3389 : (2004) 2 KLT 638 : (2004) 3 RCR(Criminal) 467
High Court Of Kerala · (2004) 2 ILR (Ker) 577 : (2004) 2 KLT 511
High Court Of Kerala · (2004) 2 KLT 551
High Court Of Kerala · (2004) 189 CTR 313 : (2004) 268 ITR 465
High Court Of Kerala · (2004) 2 KLT 672
High Court Of Kerala · AIR 2004 Ker 288
High Court Of Kerala · (2004) 2 KLT 674
High Court Of Kerala · (2005) 4 ILR (Ker) 741 : (2005) 4 KLT 850
High Court Of Kerala · (2004) 1 KLJ 680
High Court Of Kerala · (2004) 2 KLT 880