High Courts27 May 2004Dismissed
Sudhakaran Vs State of Kerala and Another
High Court Of Kerala · (2004) 3 ILR (Ker) 89 : (2004) 2 KLJ 21 : (2004) 2 KLT 706
Constitution of India, 1950 — Article 14
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,719 of 2,716
High Courts27 May 2004Dismissed
Narayanan Vs Vinod
High Court Of Kerala · (2004) 3 ILR (Ker) 161 : (2004) 3 KLT 955
Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 12, 12(3)
High Courts26 May 2004
Louiz Vs Augustin
High Court Of Kerala · AIR 2005 Ker 1 : (2005) 2 BC 345 : (2004) 3 CivCC 464 : (2004) 3 ILR (Ker) 539 : (2004) 3 KLT 71
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts26 May 2004Dismissed
Johny Kuruvilla Vs Reserve Bank of India
High Court Of Kerala · (2005) 2 BC 182 : (2006) 129 CompCas 577 : (2004) 2 KLT 693
Banking Regulation Act, 1949 — Section 20, 21, 35
High Courts26 May 2004Dismissed
Varghese Vs Krishnan Nair
High Court Of Kerala · (2005) ACJ 392 : (2004) 2 KLT 783 : (2004) 4 RCR(Civil) 63
Motor Vehicles Act, 1988 — Section 168
High Courts26 May 2004
Varghese and Another Vs P.K. Krishnan Nair and Others
High Court Of Kerala · (2004) 3 ACC 438 : (2004) 3 ILR (Ker) 15
High Courts25 May 2004Dismissed
The Secretary, Peravoor Grama Panchayat Vs K.P. Rafi and Others
High Court Of Kerala · (2004) 3 ILR (Ker) 265 : (2004) 2 KLJ 312 : (2004) 2 KLT 1115
Kerala Panchayat Raj Act, 1994 — Section 129, 210, 254
High Courts25 May 2004Allowed
Pathumma Vs State Election Commission
High Court Of Kerala · (2004) 2 KLT 568
Kerala Local Authorities (Prohibition of Defection) Act, 1999 — Section 2, 3
High Courts25 May 2004Allowed
Udayakaran Vs Ahammedkannu
High Court Of Kerala · (2004) 3 ILR (Ker) 96 : (2004) 2 KLT 969
High Courts25 May 2004
Sajeev T.K. Vs Provident Fund Commissioner and Another
High Court Of Kerala · (2004) 2 KLJ 78 : (2004) 3 LLJ 650
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2
High Courts25 May 2004Allowed
Balachandran Nair Vs State of Kerala
High Court Of Kerala · (2004) 2 KLJ 309
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts24 May 2004Dismissed
Moideenkutty Vs State of Kerala
High Court Of Kerala · (2004) 3 KLT 984
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts24 May 2004Dismissed
Chummattu Thozhilali Union Vs Kerala Headload Workers Welfare Board
High Court Of Kerala · (2004) 2 KLT 601 : (2004) 3 LLJ 714
Headload Workers Rules, 1981 — Rule 26A
High Courts24 May 2004Dismissed
State of Kerala Vs Antony
High Court Of Kerala · (2004) CriLJ 4729
Criminal Procedure Code, 1973 (CrPC) — Section 354, 354(4)Penal Code, 1860 (IPC) — Section 279, 304A
High Courts24 May 2004Dismissed
Jacob George Vs Jacob Cheriyan
High Court Of Kerala · (2004) 3 ILR (Ker) 127 : (2004) 2 KLT 703 : (2004) 4 RCR(Civil) 74
Civil Procedure Code, 1908 (CPC) — Section 100AKerala High Court Act, 1958 — Section 5
High Courts24 May 2004
State of Kerala Vs Shaji
High Court Of Kerala · (2004) 2 KLJ 81 : (2004) 2 KLT 833 : (2004) 3 RCR(Criminal) 653
Criminal Procedure Code, 1973 (CrPC) — Section 354Penal Code, 1860 (IPC) — Section 279, 304A
High Courts21 May 2004Dismissed
Biju Jacob Vs Annie Mathew and Others
High Court Of Kerala · (2004) 2 ALT(Cri) 298 : (2004) 4 BC 35 : (2004) 1 KLJ 845 : (2004) 2 KLT 634 : (2004) 3 RCR(Criminal) 453
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 May 2004Dismissed
Muralidharan Nair Vs State of Kerala
High Court Of Kerala · (2004) CriLJ 3739 : (2004) 2 KLJ 384 : (2004) 2 KLT 1102
Penal Code, 1860 (IPC) — Section 161, 420Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts19 May 2004Dismissed
Pallipuram Service Co-operative Bank Ltd. Vs Labour Welfare Fund Inspector
High Court Of Kerala · (2004) 102 FLR 958 : (2004) 2 KLT 616 : (2004) 3 LLJ 956
Kerala Labour Welfare Fund Act, 1975 — Section 2Payment of Wages Act, 1936 — Section 9
High Courts18 May 2004Dismissed
K.P. Harihara Kumar Vs Union of India (UOI) and Another
High Court Of Kerala · (2004) 190 CTR 606 : (2004) 270 ITR 194
Income Tax Act, 1961 — Section 10(5)Income Tax Rules, 1962 — Rule 2B