High Courts02 Jun 2004
Kamalakshi Amma Vs Special Tahsildar
High Court Of Kerala · (2004) 3 ILR (Ker) 309 : (2004) 2 KLT 716
Land Acquisition Act, 1894 — Section 18, 28A, 28A(3)
COURT ARCHIVE
High Court Of Kerala judgments
54,312 judgments · page 1,718 of 2,716
High Courts02 Jun 2004Allowed
Kuriachan Joseph alias Kuriachan Vs State of Kerala
High Court Of Kerala · (2004) CriLJ 4095 : (2004) 2 KLJ 365
Penal Code, 1860 (IPC) — Section 100, 304
High Courts02 Jun 2004
Commissioner of Income Tax Vs Forbes, Ewart and Figgies (P) Ltd.
High Court Of Kerala · (2004) 190 CTR 163 : (2004) 269 ITR 94
Income Tax Act, 1961 — Section 80HHC
High Courts01 Jun 2004Dismissed
Kelu Kurup Vs State
High Court Of Kerala · (2004) 3 ILR (Ker) 534 : (2005) 1 KLT 399 : (2005) 1 RCR(Criminal) 918
Penal Code, 1860 (IPC) — Section 100, 304
High Courts01 Jun 2004Dismissed
Malabar Oxygen Company Vs Additional Sales Tax Officer and Another
High Court Of Kerala · (2008) 11 VST 475
High Courts01 Jun 2004Allowed
Babu Vs Padmanabhan
High Court Of Kerala · (2005) 1 DMC 787 : (2004) 3 ILR (Ker) 268 : (2005) 1 KLT 141 : (2005) 1 RCR(Criminal) 673
Penal Code, 1860 (IPC) — Section 304B
High Courts01 Jun 2004
Asoo Hajee Vs Adbul Latheef
High Court Of Kerala · (2005) 1 BC 305 : (2005) 123 CompCas 112 : (2005) CriLJ 640 : (2004) 3 KLT 387
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts01 Jun 2004
Assoo Hajee Vs K.I. Abdul Latheef and Another
High Court Of Kerala · (2004) 2 KLJ 556 : (2004) 4 RCR(Criminal) 797
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts31 May 2004Allowed
M.V. Musaffir Ahammed Vs State of Kerala
High Court Of Kerala · (2004) 1 KLJ 186
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 100, 300, 302, 304, 320
High Courts31 May 2004Dismissed
Oriental Insurance Co. Ltd. Vs Rasheed
High Court Of Kerala · (2005) 1 ACC 438 : (2005) ACJ 613 : (2004) 3 ILR (Ker) 145 : (2004) 3 KLT 552 : (2005) 1 RCR(Civil) 181
High Courts28 May 2004
S. Parameswaran Vs State of Kerala and Others
High Court Of Kerala · (2004) 05 KL CK 0037
Constitution of India, 1950 — Article 226, 355, 356Criminal Procedure Code, 1973 (CrPC) — Section 130, 131Penal Code, 1860 (IPC) — Section 503, 504, 505
High Courts28 May 2004Dismissed
K.M. Sulekha Vs State Level Committee for Sales Tax Exemption and Others
High Court Of Kerala · (2007) 7 VST 512
High Courts28 May 2004
Kerala Vyapari Vyavasayi Ekopana Samithi Vs State of Kerala
High Court Of Kerala · AIR 2004 Ker 302 : (2004) 2 KLT 857 : (2004) 3 RCR(Civil) 807
Constitution of India, 1950 — Article 19(1), 21
High Courts28 May 2004
George Kurian Vs State of Kerala
High Court Of Kerala · (2004) 2 KLT 758
Constitution of India, 1950 — Article 19, 21, 226
High Courts28 May 2004
P.V. Chacko Vs Abdul Rahiman and Another
High Court Of Kerala · (2004) 3 ACC 751 : (2005) 1 CivCC 711 : (2005) 1 RCR(Civil) 172
High Courts28 May 2004
Chacko Vs Abdul Rahiman
High Court Of Kerala · (2005) 1 ACC 318 : (2005) ACJ 1147 : (2004) 3 ILR (Ker) 200 : (2004) 3 KLT 1007
Motor Vehicles Act, 1988 — Section 168
High Courts27 May 2004Allowed
K.C. Madhavan Embranthiri Vs M.M. Thomas and Others
High Court Of Kerala · (2005) 1 KLJ 53 : (2005) 1 KLT 91 : (2005) 1 RCR(Criminal) 654
Penal Code, 1860 (IPC) — Section 499, 500, 52
High Courts27 May 2004Dismissed
Mathew Luke Vs State of Kerala
High Court Of Kerala · (2004) 3 ILR (Ker) 297 : (2004) 2 KLT 681
Constitution of India, 1950 — Article 226Succession Act, 1925 — Section 3
High Courts27 May 2004
Jiju Haran Vs Narcotic Control Bureau
High Court Of Kerala · (2004) CriLJ 3517 : (2004) 2 KLJ 3 : (2004) 2 KLT 690 : (2004) 4 RCR(Criminal) 710
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(c), 22(a), 29, 37
High Courts27 May 2004
Salija Vs Unnikrishnan
High Court Of Kerala · (2005) 1 ACC 201 : (2005) ACJ 280 : (2004) 3 ILR (Ker) 196 : (2004) 2 KLT 818 : (2004) 3 RCR(Civil) 827
Motor Vehicles Act, 1988 — Section 147, 147(1)