COURT ARCHIVE
54,312 judgments · page 1,716 of 2,716
High Court Of Kerala · (2005) 2 BC 303 : (2005) 1 CivCC 9 : (2004) 3 KLT 330 : (2004) 4 RCR(Criminal) 452
High Court Of Kerala · (2005) 1 DMC 333 : (2004) 3 KLT 684
High Court Of Kerala · (2004) 2 KLT 908 : (2004) 4 RCR(Criminal) 62
High Court Of Kerala · (2004) 2 KLJ 217
High Court Of Kerala · (2004) CriLJ 3742 : (2004) 4 RCR(Criminal) 864
High Court Of Kerala · (2004) 06 KL CK 0005
High Court Of Kerala · (2004) 2 KLJ 539
High Court Of Kerala · (2004) 06 KL CK 0083
High Court Of Kerala · (2004) 06 KL CK 0073
High Court Of Kerala · (2004) 3 ILR (Ker) 241 : (2004) 3 KLT 85 : (2006) 144 STC 442
High Court Of Kerala · (2004) 3 KLT 348
High Court Of Kerala · (2004) 140 TAXMAN 89
High Court Of Kerala · (2004) 2 KLT 930
High Court Of Kerala · (2004) 191 CTR 516 : (2004) 3 ILR (Ker) 130 : (2005) 272 ITR 220 : (2004) 2 KLT 834
High Court Of Kerala · (2004) CriLJ 3961 : (2004) 3 ILR (Ker) 130 : (2004) 2 KLJ 129 : (2004) 2 KLT 865 : (2004) 3 RCR(Criminal) 860
High Court Of Kerala · (2004) 2 KLT 923 : (2004) 3 LLJ 1053
High Court Of Kerala · (2005) 2 BC 582 : (2005) 1 CivCC 797 : (2004) 3 ILR (Ker) 604 : (2005) 1 KLJ 49 : (2005) 1 KLT 118 : (2005) 1 RCR(Criminal) 645
High Court Of Kerala · (2004) 06 KL CK 0016
High Court Of Kerala · (2004) 1 KLJ 142 : (2005) 2 RCR(Criminal) 90