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High Court Of Kerala judgments

54,312 judgments · page 1,724 of 2,716

High Courts10 Mar 2004

Rasi and Others Vs State of Kerala

High Court Of Kerala · (2004) 2 ILR (Ker) 610 : (2004) 2 KLJ 1013 : (2004) 3 KLT 282 : (2004) 4 RCR(Criminal) 561

Arms Act, 1959 — Section 27(2)Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
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High Courts09 Mar 2004Allowed

Eanu Haji Vs Mustafa

High Court Of Kerala · (2004) 2 KLT 668

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(3)
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High Courts08 Mar 2004

Gopi Vs Joseph

High Court Of Kerala · AIR 2004 Ker 231 : (2004) 3 ILR (Ker) 124 : (2004) 2 KLT 241

Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11(4)
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High Courts08 Mar 2004

Commissioner of Income Tax Vs A.M. Habeeb

High Court Of Kerala · (2004) 188 CTR 100 : (2004) 2 ILR (Ker) 450 : (2004) 268 ITR 344 : (2004) 2 KLT 202

Civil Procedure Code, 1908 (CPC) — Section 100Income Tax Act, 1961 — Section 249(1), 253(6), 260A, 260A(2), 260A(7)Kerala Court Fees and Suits Valuation Act, 1959 — Section 52A
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High Courts03 Mar 2004

State of Kerala Vs Kuruvilla

High Court Of Kerala · AIR 2004 Ker 233 : (2004) 2 CivCC 95 : (2004) 2 ILR (Ker) 432 : (2004) 1 KLT 996 : (2005) 1 RCR(Civil) 353

Civil Procedure Code, 1908 (CPC) — Order 27 Rule 8A, Order 41 Rule 1(3), Order 41 Rule 5(3)
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