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High Court Of Kerala judgments

54,313 judgments · page 1,560 of 2,716

High Courts04 Mar 2008Allowed

Chakkyath Chandran Vs State of Kerala

High Court Of Kerala · (2009) 1 ALT(Cri) 6 : (2008) CriLJ 3159 : (2008) 2 ILR (Ker) 383 : (2008) 2 KLJ 88

Criminal Procedure Code, 1973 (CrPC) — Section 313Foreign Liquor Rules — Rule 9Kerala Abkari Act, 1077 — Section 55
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High Courts03 Mar 2008Dismissed

Rayinkutty Vs The State of Kerala and Others

High Court Of Kerala · (2008) 4 CivCC 734 : (2008) 2 DMC 575 : (2008) 2 ILR (Ker) 27 : (2008) 1 KLJ 883 : (2008) 3 RCR(Civil) 90 : (2008) 2 RCR(Criminal) 856

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 421Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(4)Penal Code, 1860 (IPC) — Section 70
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High Courts29 Feb 2008Dismissed

Thankamma Vs Leelamma Abraham

High Court Of Kerala · (2009) 2 CivCC 66 : (2008) 1 KLJ 907 : (2008) 2 KLT 500 : (2011) 7 RCR(Civil) 1181

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 66, Order 21 Rule 66(2), Order 21 Rule 89, Order 21 Rule 90
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