High Courts26 Feb 2008

Alex Mathew Vs George John

High Court Of Kerala · (2008) 3 BC 406

Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts20 Feb 2008

Gopinathan Pillai Vs Rajappan

High Court Of Kerala · (2011) 2 KLT 59

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 32, Order 21 Rule 32(1), Order 21 Rule 32(3), Order 21 Rule 32(5)