High Courts28 Mar 2008
Joseph Stanly Vs The Regional Transport Authority, The Secretary, Regional Transport and The District Transport Officer
High Court Of Kerala · (2008) 03 KL CK 0041
COURT ARCHIVE
High Court Of Kerala judgments
54,313 judgments · page 1,558 of 2,716
High Courts28 Mar 2008Allowed
Anjali Vs Pradeep Nambiar
High Court Of Kerala · (2008) 03 KL CK 0040
Hindu Marriage Act, 1955 — Section 13(1)
High Courts28 Mar 2008Dismissed
Sajina T. Vs State of Kerala and Others
High Court Of Kerala · (2008) CriLJ 2712 : (2008) 2 KLJ 43
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 376(2)
High Courts28 Mar 2008
Fousiya Vs Muringakandy Jasmi and Others
High Court Of Kerala · (2008) 03 KL CK 0028
Constitution of India, 1950 — Article 226Protection of Women From Domestic Violence Act, 2005 — Section 29
High Courts28 Mar 2008Allowed
Union of India (UOI) Vs Sanal Kumar
High Court Of Kerala · (2008) 118 FLR 1069
Fundamental Rules — Rule 56(a)
High Courts28 Mar 2008Dismissed
Sudheer, K.B. and Another Vs State of Kerala and Others
High Court Of Kerala · (2008) 03 KL CK 0005
Kerala State and Subordinate Services Rules, 1958 — Rule 14, 17A
High Courts27 Mar 2008Dismissed
Kerala Public Service Commission Vs Biju and Another
High Court Of Kerala · (2008) 1 KLJ 774
Motor Vehicles Act, 1988 — Section 14, 14(2)
High Courts27 Mar 2008Allowed
Kavungal Kooppakkattu Zeenath Vs Mundakkattu Sulfiker Ali
High Court Of Kerala · (2008) 3 ILR (Ker) 607 : (2008) 3 KLJ 331
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1), 125(3), 125(4), 125(5)
High Courts27 Mar 2008
National Insurance Co. Ltd. Vs M.S. Mohan and Others
High Court Of Kerala · (2009) ACJ 326 : (2008) 2 ILR (Ker) 516 : (2008) 2 KLJ 225
Marine Insurance Act, 1963 — Section 79
High Courts27 Mar 2008Allowed
Union of India (UOI) and Others Vs A.N. Viswambaran and Others
High Court Of Kerala · (2008) 118 FLR 584 : (2008) 2 ILR (Ker) 635 : (2008) 2 KLJ 96 : (2008) 3 KLT 114
Constitution of India, 1950 — Article 14, 16
High Courts26 Mar 2008Allowed
Pankajakshi Amma Vs State of Kerala
High Court Of Kerala · (2008) 03 KL CK 0039
Kerala Land Reforms (Amendment) Act, 2005 — Section 74, 7E, 84, 84(4)Kerala Land Reforms Act, 1963 — Section 85, 85(6A), 85(7)
High Courts26 Mar 2008
Chandrika Menon Vs State of Kerala and Others
High Court Of Kerala · (2008) 2 KLJ 237
Constitution of India, 1950 — Article 215Land Acquisition Act, 1894 — Section 17(4), 17(5), 4(1), 5A, 6
High Courts26 Mar 2008Disposed Off
Commissioner of Income Tax Vs Kalpaka Bazar
High Court Of Kerala · (2009) 313 ITR 414 : (2008) 174 TAXMAN 430
High Courts25 Mar 2008Dismissed
Biju Babu, K.R. Vs High Court of Kerala and Others
High Court Of Kerala · (2008) 03 KL CK 0050
Advocates Act, 1961 — Section 2(1), 24(1), 28(2)Bar Council of India Rules, 1975 — Rule 49Bar Council of Kerala Rules, 1979 — Rule 2
High Courts25 Mar 2008Allowed
M. Kolappa Pillai Vs K. Vadivulakshmi
High Court Of Kerala · (2008) 2 ILR (Ker) 83
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3), 10, 100Hindu Succession Act, 1956 — Section 8
High Courts25 Mar 2008
Kolappa Pillai M. and Another Vs K. Vadivulekshmi and Another
High Court Of Kerala · (2008) 2 KLJ 4
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3), 100, 11Hindu Succession Act, 1956 — Section 8
High Courts25 Mar 2008Dismissed
Jinto Joseph Vs State of Kerala
High Court Of Kerala · (2008) 03 KL CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 427, 482Probation of Offenders Act, 1958 — Section 4(1), 4(3)
High Courts24 Mar 2008Allowed
S. Latha Kunjamma Vs K. Anil Kumar
High Court Of Kerala · AIR 2008 Ker 203 : (2008) 2 ILR (Ker) 316 : (2008) 2 KLJ 49 : (2008) 2 KLT 545
Hindu Marriage Act, 1955 — Section 13, 13(1), 13B
High Courts24 Mar 2008Dismissed
A.K. Unnikrishnan Vs Guruvayoor Devasswom Managing, The Administrator,Guruvayoor Devaswom, Smt. P. Remadevi, Assistant Manager and Smt. P. Ambika Gopinath, Assistant Manager
High Court Of Kerala · (2008) 03 KL CK 0027
Guruvayoor Devaswom Act, 1978 — Section 16, 19(2), 19(4), 39
High Courts24 Mar 2008
Commissioner of Income Tax Vs Choice Trading Corporation Ltd.
High Court Of Kerala · (2008) 03 KL CK 0014
Income Tax Act, 1961 — Section 260A, 80HHC