High Courts25 May 2010
State of Kerala Vs Kitchen Appliances India Ltd.
High Court Of Kerala · (2011) 40 VST 191
Kerala General Sales Tax Act, 1963 — Section 5(2)Kerala General Sales Tax Rules, 1963 — Rule 30(2)B
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,440 of 2,719
High Courts24 May 2010Allowed
Commissioner of Income Tax Vs Escapade Resorts (P.) Ltd.
High Court Of Kerala · (2010) 195 TAXMAN 365
Income Tax Act, 1961 — Section 154, 80HHD, 80HHD(3), 80HHD(6)
High Courts24 May 2010Allowed
St. Joseph''s College of Communication Vs Consumer Disputes Redressal Forum
High Court Of Kerala · (2010) 2 ILR (Ker) 977 : (2010) 2 KLJ 1039
High Courts24 May 2010
Jyothi kumar Vs Sub-Inspector of Police and Sreekumari
High Court Of Kerala · (2010) 05 KL CK 0086
Penal Code, 1860 (IPC) — Section 34, 406, 420, 498A, 506(1)
High Courts24 May 2010
Mahendran Asari Vs R. Anil Kumar
High Court Of Kerala · (2010) 05 KL CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 357(3), 446Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts24 May 2010
Sasi Vs State of Kerala
High Court Of Kerala · (2010) 05 KL CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Penal Code, 1860 (IPC) — Section 324, 326, 34, 341
High Courts24 May 2010
Aji Vs State of Kerala
High Court Of Kerala · (2010) 05 KL CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 320, 357(1), 428, 446, 482Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts24 May 2010Allowed
Balakrishnan Vs State of Kerala
High Court Of Kerala · (2010) 05 KL CK 0055
Criminal Procedure Code, 1973 (CrPC) — Section 446Penal Code, 1860 (IPC) — Section 324, 325, 326
High Courts22 May 2010
Kerala State Electricity Board, The Executive Engineer, Transmission and The Assistant Engineer, Construction Vs Rajendran S.
High Court Of Kerala · (2010) 05 KL CK 0073
High Courts21 May 2010Allowed
Anjaneyan U. @ Ani Vs Anju Thomas
High Court Of Kerala · (2010) 05 KL CK 0076
High Courts21 May 2010Dismissed
Telma Antony Vs The Superintendent of Police, The Circle Inspector of Police and The Principal
High Court Of Kerala · (2010) 05 KL CK 0065
High Courts21 May 2010Dismissed
Ayyappan and Others Vs State of Kerala
High Court Of Kerala · (2010) 05 KL CK 0061
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts21 May 2010
State of Kerala Vs T.K. Surendranath, T.B. Thankamma and The Secretary, TRIDA
High Court Of Kerala · (2010) 05 KL CK 0060
Land Acquisition Act, 1894 — Section 28, 4(1)
High Courts21 May 2010Dismissed
Santhakumari Ponnayyan Vs State of Kerala
High Court Of Kerala · (2010) 05 KL CK 0054
High Courts21 May 2010Allowed
Clarence Anto Vs Additional Chief Secretary and Others
High Court Of Kerala · (2010) 05 KL CK 0050
Penal Code, 1860 (IPC) — Section 294, 342, 365, 384, 506
High Courts21 May 2010
Dafini Cleatus Vs John Jacob, C.J. Jacob, Omana Jacob and State of Kerala
High Court Of Kerala · (2010) 05 KL CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 34, 498A, 506(1)
High Courts21 May 2010Dismissed
Preman C.G. Vs The Sub Inspector of Police and Others
High Court Of Kerala · (2010) 05 KL CK 0034
Constitution of India, 1950 — Article 22(5)