High Courts01 Jun 2010
Asha K.S. Vs State of Kerala and The Principal, Goverment V.H.S.S.
High Court Of Kerala · (2010) 06 KL CK 0072
Kerala State and Subordinate Services Rules, 1958 — Rule 39
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,438 of 2,719
High Courts01 Jun 2010Allowed
N.P. Vinodkumar and Others Vs The Malabar Devaswom Board, The Temple Committee, The Assistant Commissioner and The Trustee and General Manager
High Court Of Kerala · (2010) 06 KL CK 0058
High Courts01 Jun 2010
HDFC Bank Ltd. Vs The Intelligence Officer and The Deputy Commissionr (Appeals)
High Court Of Kerala · (2010) 06 KL CK 0037
Kerala Value Added Tax Act, 2003 — Section 2
High Courts01 Jun 2010
P.P. Abdul Nazar Vs Kerala State Electricity Board, The Deputy Chief Engineer and The Assistant Engineer, Electrical
High Court Of Kerala · (2010) 06 KL CK 0036
High Courts01 Jun 2010
Shipna Jose Vs Registrar
High Court Of Kerala · (2010) 2 KLJ 978
Registration of Births and Deaths Act, 1969 — Section 15
High Courts01 Jun 2010
C. Job, Job Traders Vs Commercial Tax Officer and Deputy Commissioner (Appeals)
High Court Of Kerala · (2010) 06 KL CK 0026
High Courts31 May 2010
Viswanathan Vs Leslie Philip
High Court Of Kerala · (2010) 4 KLT 277
Constitution of India, 1950 — Article 227Kerala Stamp Act, 1959 — Section 2Stamp Act, 1899 — Article 5
High Courts31 May 2010Allowed
Joseph K.C. and Others Vs State of Kerala and Others
High Court Of Kerala · (2010) 2 KLJ 411 : (2011) 6 RCR(Criminal) 2432
Criminal Procedure Code, 1973 (CrPC) — Section 161, 170, 173, 175(5), 207Penal Code, 1860 (IPC) — Section 323, 324, 341, 506
High Courts31 May 2010Allowed
Amina Vs B.A. Abdul Hameed and The Sub Inspector of Police
High Court Of Kerala · (2010) 05 KL CK 0066
High Courts31 May 2010Allowed
Sophiamma Jacob Vs George Joseph
High Court Of Kerala · (2010) 05 KL CK 0062
High Courts31 May 2010Dismissed
The State of Kerala, The Principal Accountant General (Audit) and The Deputy Director of Education Vs Ramachandran V.K
High Court Of Kerala · (2010) 05 KL CK 0049
High Courts31 May 2010Allowed
Hajarommabi P. Vs The Director of Education, The Union Terrotory of Lakshadweep and Sri. Sayed Mohammed Irfan P.P.
High Court Of Kerala · (2010) 05 KL CK 0045
High Courts31 May 2010Allowed
Mariamm Mathew @ Jessy Vs Thomas Mathew @ Sunny
High Court Of Kerala · (2010) 05 KL CK 0020
High Courts28 May 2010Dismissed
Commissioner of Customs Vs Ankineedu Manganti
High Court Of Kerala · (2012) 275 ELT 551
High Courts28 May 2010Dismissed
Commissioner of Income Tax Vs Settlement Commission IT and WT and Another
High Court Of Kerala · (2011) 202 TAXMAN 270
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 158BC, 245C(1)
High Courts28 May 2010Allowed
A.V. Saleem Vs The Superintendent of Police and Others
High Court Of Kerala · (2010) 05 KL CK 0082
High Courts28 May 2010Dismissed
N. Ravindran Vs Indian Oil Corporation Ltd.
High Court Of Kerala · (2010) 05 KL CK 0071
Constitution of India, 1950 — Article 226
High Courts28 May 2010Dismissed
Abraham K. Mathen Vs Dr. Preethi Yohannan
High Court Of Kerala · (2010) 05 KL CK 0057
High Courts28 May 2010Dismissed
Thomas M.A. and Others Vs The Secretary, General Education Department and Others
High Court Of Kerala · (2010) 3 ILR (Ker) 313 : (2010) 2 KLJ 685 : (2010) 3 KLT 285
Constitution of India, 1950 — Article 14, 16(1)
High Courts28 May 2010Allowed
Sivasakthi Engineering and Fabricators Vs State of Kerala
High Court Of Kerala · (2011) 41 VST 305
Kerala General Sales Tax Act, 1963 — Section 41, 5(A)