High Courts08 Jun 2010Allowed
Smitha Mathew Vs Prasoon Kuruvilla
High Court Of Kerala · (2010) 2 KLJ 440
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,436 of 2,719
High Courts08 Jun 2010
Chief General Manager and Others Vs K.Y. Thomas
High Court Of Kerala · (2010) 2 KLJ 455
High Courts07 Jun 2010Allowed
N.V. Sebastian, Ist Grade Draftsman and Others Vs State of Kerala, The Principal Secretary and The Chief Engineer
High Court Of Kerala · (2010) 06 KL CK 0090
High Courts07 Jun 2010
P.E. James Vs State of Kerala, The Director of Municipal Administration and The Cherthala Municipality
High Court Of Kerala · (2010) 06 KL CK 0034
High Courts07 Jun 2010
Vareed Jacob and Others Vs E.A. Jayakumar and Others
High Court Of Kerala · (2010) 06 KL CK 0013
Kerala Land Reforms Act, 1963 — Section 102, 102(2), 125(3), 72(K)(2), 72MM
High Courts04 Jun 2010Allowed
Commissioner of Income Tax Vs Vellapally Bros. (Constructions) (P.) Ltd.
High Court Of Kerala · (2011) 196 TAXMAN 269
High Courts04 Jun 2010
Tomy A.J. Vs State Bank of Travncore, The Authorised Officer and Chief Manager and State Bank of Travancore
High Court Of Kerala · (2010) 06 KL CK 0107
High Courts04 Jun 2010
Nazaruddin A. Vs Kerala State Electricity Board and Others
High Court Of Kerala · (2010) 06 KL CK 0073
Kerala State and Subordinate Services Rules, 1958 — Rule 31
High Courts04 Jun 2010
Pratheesh Thomas Vs State Bank of India, Irinjalakuda Branch
High Court Of Kerala · (2010) 06 KL CK 0059
High Courts04 Jun 2010Allowed
Bency Vs Preceline George
High Court Of Kerala · (2010) 2 ILR (Ker) 880 : (2010) 2 KLJ 993 : (2010) 2 KLJ 398 : (2011) 6 RCR(Criminal) 2647
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 34, 498A
High Courts04 Jun 2010
Sunny Marks Vs John Joy P. and another
High Court Of Kerala · (2011) 4 RCR(Civil) 706 : (2011) 4 RCR(Criminal) 576
Criminal Procedure Code, 1973 (CrPC) — Section 315Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Jun 2010Allowed
Deepa S. Vs State of Kerala and Others
High Court Of Kerala · (2010) 3 KLJ 812
Kerala Education Rules, 1959 — Rule 58(2)
High Courts03 Jun 2010
P.R. Rajesh and Archana Rajesh Vs Chief Manager, State Bank of India
High Court Of Kerala · (2010) 06 KL CK 0097
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 14
High Courts03 Jun 2010
Dr. Mary Kutty Jose Vs Director of Health
High Court Of Kerala · (2010) 06 KL CK 0079
High Courts03 Jun 2010Dismissed
K. Balakrishnan Vs State of Kerala and Chief Engineer
High Court Of Kerala · (2010) 06 KL CK 0074
Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 11, 16, 56(B), 56(B)5
High Courts03 Jun 2010
P.J. Paulose Vs The Kottayam District Co-operative, The Authorised Officer under The SARFESI and The Joint Registrar of Co-operative
High Court Of Kerala · (2010) 06 KL CK 0061
High Courts03 Jun 2010Dismissed
Sibin Paul Vs State of Kerala and Kerala Public Service Commission
High Court Of Kerala · (2010) 06 KL CK 0060
High Courts03 Jun 2010
K.K. Subrahmanyan Vs The Tahsildar and Others
High Court Of Kerala · (2010) 06 KL CK 0050
High Courts03 Jun 2010Dismissed
K. Gangadharan Nair, Secretary (Retired) Vs Mr. Raju, The Managing Director
High Court Of Kerala · (2010) 06 KL CK 0041
High Courts03 Jun 2010Dismissed
Sindhu Sidharthan Vs K.K. Sidharthan
High Court Of Kerala · AIR 2010 Ker 130 : (2011) 1 DMC 292 : (2010) 3 ILR (Ker) 133
Family Courts Act, 1984 — Section 7, 7(1)